High Courts09 Apr 1954
Ganesh Gogoi and Another Vs The State
Gauhati High Court · AIR 1955 Guw 51 : AIR 1954 Guw 51 : (1955) CriLJ 437
Evidence Act, 1872 — Section 45Penal Code, 1860 (IPC) — Section 396
COURT ARCHIVE
Gauhati High Court judgments, 1954
75 judgments · page 4 of 4
High Courts08 Apr 1954
Jibon Chandra Sarma Doloi Vs Naren Kalita
Gauhati High Court · AIR 1955 Guw 23 : (1954) 6 ILR 242
Civil Procedure Code, 1908 — Section 100Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1908 — Article 134, 134, 144, 144
High Courts06 Apr 1954
The State Vs Naramuddin Ahmed and Another
Gauhati High Court · AIR 1955 Guw 214 : (1955) CriLJ 1321
Penal Code, 1860 (IPC) — Section 161, 162, 164, 306, 309
High Courts05 Apr 1954
Rajab Ali Vs The State
Gauhati High Court · AIR 1955 Guw 105 : (1955) CriLJ 780
Penal Code, 1860 (IPC) — Section 148, 149, 201, 302
High Courts31 Mar 1954Dismissed
Jewan Singh and Others Vs Mandalal Agarwalla and Others
Gauhati High Court · AIR 1954 Guw 102
Transfer of Property Act, 1882 — Section 106, 107, 116
High Courts30 Mar 1954
Prasanna Kachari and Others Vs Dewan Garjan Ali
Gauhati High Court · AIR 1954 Guw 56(1)
Limitation Act, 1963 — Section 18, 29, 9
High Courts26 Mar 1954
Khagesh Chandra Vs Chandra Kanta Barua and Another
Gauhati High Court · (1954) 03 GAU CK 0006
Civil Procedure Code, 1882 — Order 9 Rule 13, 106, 108, 2(2)
High Courts26 Mar 1954
E. Muhon Singh and Others Vs Manipur State
Gauhati High Court · AIR 1954 Guw 6 : (1954) CriLJ 1329
Penal Code, 1860 (IPC) — Section 395
High Courts26 Mar 1954
Thokchom Haithumba Singh Vs R.K.Babusana Singh
Gauhati High Court · AIR 1954 Manipur 4
Civil Procedure Code, 1908 — Order 20 Rule 14, 148Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14, 148
High Courts11 Mar 1954
Jagadindra Kishore Dev Barma Vs Ardhendu Pal
Gauhati High Court · AIR 1954 Guw 4 : (1954) CriLJ 1343
Criminal Procedure Code, 1898 (CrPC) — Section 144, 438
High Courts01 Mar 1954
Kapildeoram Baijnath Prosad Vs J.K. Das and Others
Gauhati High Court · (1954) 03 GAU CK 0007
Assam Sales Tax Act, 1947 — Section 3, 30, 31, 32, 32(2)Constitution of India, 1950 — Article 226Railway Traffic Rules — Rule 27, 34
High Courts15 Feb 1954
Banwarilal Mour Vs State of Assam
Gauhati High Court · AIR 1955 Guw 195 : (1954) 6 ILR 191
Assam Sales Tax Act, 1947 — Section 48, 48, 52(2)(i), 52(2)(i), 9, 9Constitution of India, 1950 — Article 226, 226
High Courts05 Feb 1954
The State Vs Biren Dey
Gauhati High Court · (1954) 02 GAU CK 0001
Penal Code, 1860 (IPC) — Section 380, 411, 414, 457
High Courts11 Jan 1954
Jamser Ali and Others Vs The State of Tripura
Gauhati High Court · (1954) CriLJ 1816
Penal Code, 1860 (IPC) — Section 395
High Courts07 Jan 1954
Amarehand Pannalal Vs Union of India
Gauhati High Court · AIR 1955 Guw 221 : (1955) 7 ILR 261
Evidence Act, 1872 — Section 114, 114Railways Act, 1890 — Section 140, 140, 77, 77