High Courts13 Feb 1979
Commissioner of Wealth Tax Vs Smt. Lachmi Devi Chowkhani and Banwarilal Chowkhani
Gauhati High Court · (1979) 117 ITR 736
COURT ARCHIVE
Gauhati High Court judgments, 1979
45 judgments · page 3 of 3
High Courts09 Feb 1979Dismissed
Kamal Chandra Dutta etc. Vs Ram Chandra Goala and Another
Gauhati High Court · AIR 1980 Guw 19
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts30 Jan 1979Dismissed
Barkatullah Vs Rabindranath Malakar and Others
Gauhati High Court · AIR 1980 Guw 35
Representation of the People Act, 1951 — Section 100, 81, 97
High Courts10 Jan 1979Dismissed
R.K. Angousana Singh and Others Vs Laisram Ningol Ningthemcha Ongbi Leinambi Devi and Others
Gauhati High Court · AIR 1979 Guw 52
High Courts09 Jan 1979Dismissed
Moirangthem Bidhu Singh Vs Ganesh Singh (Dead) and Others
Gauhati High Court · AIR 1979 Guw 51
Transfer of Property Act, 1882 — Section 106