High Courts29 Nov 1997

Md. Ayub Vs State of Assam

Gauhati High Court · (1998) 1 GLT 65

Criminal Procedure Code, 1973 (CrPC) — Section 540Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21, 50
High Courts25 Nov 1997Allowed

Mohan Tanti Vs State of Assam

Gauhati High Court · (1998) 4 GLT 231

Criminal Procedure Code, 1973 (CrPC) — Section 319Evidence Act, 1872 — Section 27, 8Penal Code, 1860 (IPC) — Section 302