High Courts07 Jan 1997

Jainal Abedin Vs State of Assam

Gauhati High Court · (1997) 2 GLR 175

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 162, 162(1), 173Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 302