High Courts29 May 1961Allowed
Bipin Behari Deb Vs Masrab Ali and Others
Gauhati High Court · (1961) 05 GAU CK 0005
Assam (Temporarily Settled Districts) Tenancy Act, 1935 — Section 20, 36Specific Relief Act, 1963 — Section 23, 23(b)
COURT ARCHIVE
Gauhati High Court judgments, 1961
93 judgments · page 3 of 5
High Courts25 May 1961
Teok Tea Estate Vs Labour Court and Others
Gauhati High Court · (1962) 1 LLJ 178
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts25 May 1961
The Management of Teco Tea Estate Vs The Presiding Officer, Labour Court and Others
Gauhati High Court · (1961) 05 GAU CK 0001
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 10(1)(c), 10(4)
High Courts24 May 1961
Niranjan Bhuyan and Others Vs State
Gauhati High Court · (1962) CriLJ 96
Penal Code, 1860 (IPC) — Section 147
High Courts23 May 1961
Anil Kumar Das Vs Sukumar De
Gauhati High Court · (1962) CriLJ 194
Criminal Procedure Code, 1898 (CrPC) — Section 526, 528
High Courts19 May 1961
Cachar Cha Sramik Union and Another Vs Chandighat Tea Estate and Others
Gauhati High Court · AIR 1962 Guw 154 : (1962) 2 LLJ 211
Civil Procedure Code, 1908 (CPC) — Section 11, 115Constitution of India, 1950 — Article 226, 227Minimum Wages Act, 1948 — Section 20, 3, 6
High Courts16 May 1961
Raghunath Talukdar Vs Sub-Divisional Officer and Another
Gauhati High Court · (1961) 05 GAU CK 0009
Assam General Clauses Act, 1915 — Section 6Assam Land and Revenue Regulation, 1886 — Rule 12, 42, 43, 44, 45Constitution of India, 1950 — Article 226, 311, 320, 320(3), 330
High Courts09 May 1961
Wangkheimayum Kulabidhu Singh and Others Vs The State
Gauhati High Court · (1962) CriLJ 827
Penal Code, 1860 (IPC) — Section 143, 188, 342
High Courts03 May 1961
Baijnath More Agarwalla and Others Vs Tikaram Chand Bhajanka and Others
Gauhati High Court · AIR 1961 Guw 157
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts28 Apr 1961Dismissed
Chandra Singh Vs Executive Engineer, Assam Railway and others
Gauhati High Court · AIR 1961 Guw 148
Arbitration Act, 1940 — Section 14, 20, 31(1)
High Courts28 Apr 1961
Louriyam Leipal Singh and Another Vs The Manipur Administration and Another
Gauhati High Court · (1962) CriLJ 175
Penal Code, 1860 (IPC) — Section 109, 247, 259, 380, 426
High Courts21 Apr 1961
Anu Mia Abdul Alim and Another Vs Union of Tripura
Gauhati High Court · (1962) CriLJ 671
Penal Code, 1860 (IPC) — Section 378
High Courts21 Apr 1961
Dr. Nirmal Kumr Purkayastha Vs Narayan Chandra Saha
Gauhati High Court · AIR 1962 Guw 128 : (1961) CriLJ 456
Prevention of Food Adulteration Act, 1954 — Section 16, 19, 7
High Courts19 Apr 1961
The State Vs Abdul Mazid and Others
Gauhati High Court · (1961) CriLJ 458
Criminal Procedure Code, 1898 (CrPC) — Section 435, 439
High Courts19 Apr 1961
Assan Ulla Vs The State
Gauhati High Court · (1964) CriLJ 74
Passports Act, 1967 — Section 3, 4, 6
High Courts19 Apr 1961
Mahabir Prasad Garodia Vs The State of Assam
Gauhati High Court · AIR 1961 Guw 132 : (1961) CriLJ 457
Penal Code, 1860 (IPC) — Section 403, 411
High Courts18 Apr 1961
Hiranmoy Biswas Vs The State
Gauhati High Court · (1962) CriLJ 94
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts17 Apr 1961Allowed
Mst. Rohila Kurmi Vs Temsu Kurmi
Gauhati High Court · AIR 1961 Guw 129
Succession Act, 1925 — Section 2, 63, 75, 8, 81
High Courts12 Apr 1961
Arambam Manikchand Singh and Others Vs The Manipur Administration
Gauhati High Court · (1962) CriLJ 615
Public Gambling Act, 1867 — Section 1, 13, 16, 3, 4
High Courts04 Apr 1961
The Management of Cinnamara Tea Estate Vs The Presiding Officer, Labour Court and Others
Gauhati High Court · (1961) 04 GAU CK 0012
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 31(1), 33