High Courts18 Mar 2025Dismissed
Ranjit Kumar Neog Vs The Union Of India And 12 Ors
Gauhati High Court · (2025) 03 GAU CK 0452
COURT ARCHIVE
Gauhati High Court judgments, 2025
286 judgments · page 13 of 15
High Courts18 Mar 2025Disposed Of
Sri Madhab Chandra Das Vs Sri Khargeswar Das And 2 Ors
Gauhati High Court · (2025) 03 GAU CK 0451
Code of Civil Procedure, 1908 - Section 100Code of Criminal Procedure, 1973 - Section 145, 146(a)Transfer of Property Act, 1882 - Section 53(a), 54
High Courts13 Mar 2025Dismissed
Paban Mena Vs The State Of Assam And 3 Ors.
Gauhati High Court · (2025) 03 GAU CK 0453
Constitution Of India, 1950 - Article 226
High Courts12 Mar 2025Dismissed
Ratul Borah Vs The Union Of India And 4 Ors.
Gauhati High Court · (2025) 03 GAU CK 0455
Constitution Of India, 1950 - Article 226Central Industrial Security Force Rules, 2001 - Rule 34, 36, 37, 37(2)
High Courts12 Mar 2025Dismissed
Dambaru Chetia Vs The State Of Assam And 3 Ors.
Gauhati High Court · (2025) 03 GAU CK 0454
Constitution Of India, 1950 - Article 226Indian Penal Code, 1860 - Section 34, 342, 384, 420Limitation Act, 1963 - Section 5
High Courts11 Mar 2025Disposed Of
Smt Rumi Bora Vs M/S The General Fiber Dealers Pvt Ltd And Anr (H)
Gauhati High Court · (2025) 03 GAU CK 0456
Code of Criminal Procedure, 1973 - Section 482Companies Act, 2013 - Section 452, 452(2)
High Courts07 Mar 2025Dismissed
Alok Gogoi Vs Nirala Gogoi And Anr
Gauhati High Court · (2025) 03 GAU CK 0457
Constitution Of India, 1950 - Article 20(3), 21, 227Code of Civil Procedure, 1908 - Section 151, Order 26 Rule 10(A)Indian Evidence Act, 1872 - Section 112
High Courts06 Mar 2025Dismissed
Md. Nuruzzaman Ahmed And 3 Ors Vs The State Of Assam And Ors
Gauhati High Court · (2025) 03 GAU CK 0461
Assam Engineering (Public Works Department) Service Rules, 1978 @mdash; Rule 6(1), 11(4), 22(3), 22(c)
High Courts06 Mar 2025Disposed Of
Mrinmay Kumar Das And Anr. Vs The Gauhati High Court And 4 Ors.
Gauhati High Court · (2025) 03 GAU CK 0460
Constitution Of India, 1950 - Article 14, 16, 39(d), 229(2)
High Courts06 Mar 2025Dismissed
Swapan Debnath Vs The State Of Assam
Gauhati High Court · (2025) 03 GAU CK 0459
Code of Criminal Procedure, 1973 - Section 161, 313, 327, 329Indian Penal Code, 1860 - Section 84, 300Evidence Act, 1872 - Section 105
High Courts06 Mar 2025Disposed Of
Manohar Deka, Afs Vs The State Of Assam And 3 Ors.
Gauhati High Court · (2025) 03 GAU CK 0458
Indian Penal Code, 1860 - Section 120(B), 409, 420, 468Prevention of Corruption Act, 1988 - Section 13(2), 123(1)(D)Assam Services (Pension) Rules, 1961 - Rule 21(c), 21(b)
High Courts04 Mar 2025Allowed
International Engineering Construction And Anr Vs The Union Of India And 3 Ors.
Gauhati High Court · (2025) 03 GAU CK 0462
Constitution Of India, 1950 - Article 226Finance Act, 1994 - Section 66, 67, 68, 69, 70, 73(1), 75, 78, 85, 86Central Excise Act, 1944 - Section 35
High Courts03 Mar 2025Disposed Of
Smti Sobita Rongphari Vs M/S Superlite Aac Blocks Industries And Ors
Gauhati High Court · (2025) 03 GAU CK 0463
Code of Civil Procedure, 1908 - Section 104, Order 43 Rule 1(r)Assam Land and Revenue Regulations, 1886 - Section 167, 160(2), 165
High Courts28 Feb 2025Allowed
Suman Toppo Vs State Of Assam
Gauhati High Court · (2025) 02 GAU CK 0811
Indian Penal Code, 1860 - Section 302, 448Code of Criminal Procedure, 1973 - Section 161, 313Evidence Act, 1872 - Section 3, 25
High Courts27 Feb 2025Allowed
Kanaklata Kakati Vs The Union Of India And 3 Ors
Gauhati High Court · (2025) 02 GAU CK 0808
Constitution Of India, 1950 - Article 226
High Courts27 Feb 2025Allowed
Avatar Singh Vs The State Of Assam And 3 Ors
Gauhati High Court · (2025) 02 GAU CK 0807
Assam Services (Discipline and Appeal) Rules, 1964 - Rule 9, 10, 7(7), 7
High Courts25 Feb 2025Disposed Of
Rakibul Khan Vs The State Of Assam And 3 Ors
Gauhati High Court · (2025) 02 GAU CK 0810
Indian Penal Code, 1860 - Section 34, 120(B), 409, 420, 468
High Courts25 Feb 2025Allowed
Mehdi Hassan Vs The State Of Assam And 3 Ors
Gauhati High Court · (2025) 02 GAU CK 0809
Constitution Of India, 1950 - Article 19(1)(g)Assam Civil Services (Conduct) Rules, 1965 - Rule 3, 7
High Courts24 Feb 2025Dismissed
Sutapa Dhar Vs Debajyoti Das Choudhury
Gauhati High Court · (2025) 02 GAU CK 0812
Constitution Of India, 1950 - Article 14, 227Code of Civil Procedure, 1908 - Order 16 Rule 1(2), Order 17 Rule 1(1), Order 18 Rule 1, Order 18 Rule 2, Order 18 Rule 4
High Courts21 Feb 2025Dismissed
Faiz Uddin Mazumder Vs Union Of India And Anr
Gauhati High Court · (2025) 02 GAU CK 0813
Constitution Of India, 1950 - Article 226