High Courts30 Oct 2025Allowed
Atiqur Rahman @ Thakur And 3 Ors Vs State Of Assam And Anr
Gauhati High Court · (2025) 10 GAU CK 1153
Bharatiya Nyaya Sanhita, 2023 — Section 28 Indian Penal Code, 1860 — Section 34, 294, 307, 323, 354, 90, 376
COURT ARCHIVE
Gauhati High Court judgments, 2025
286 judgments · page 5 of 15
High Courts30 Oct 2025Disposed Of
Jeherul Islam Vs Amiya Begam & Anr
Gauhati High Court · (2025) 10 GAU CK 1152
Code of Criminal Procedure, 1973 — Section 397, 401, 482
High Courts30 Oct 2025Disposed Of
Food Corporation Of India Vs G B Chowdhury Holding Pvt Ltd
Gauhati High Court · (2025) 10 GAU CK 1150
High Courts29 Oct 2025Disposed Of
Arup Gogoi Vs State of assam and 4 ors
Gauhati High Court · (2025) 10 GAU CK 1154
High Courts28 Oct 2025Disposed Of
Manipur Industrial Development Corporation Ltd Vs Union Of India And 2 Ors
Gauhati High Court · (2025) 10 GAU CK 1155
High Courts28 Oct 2025Disposed Of
Laxmi Rani Das And 4 Ors Vs Salek Ahmed And Anr
Gauhati High Court · (2025) 10 GAU CK 1148
Motor Vehicles Act, 1988 — Section 166, 173
High Courts27 Oct 2025Disposed Of
Dipak Kumar Das Vs Bharat Petroleum Corporation Ltd And 6 Ors
Gauhati High Court · (2025) 10 GAU CK 1149
High Courts27 Oct 2025Allowed
Karabi Patowary Barman Vs State Of Assam And 3 Ors
Gauhati High Court · (2025) 10 GAU CK 1147
Constitution of India, 1950 — Article 14
High Courts24 Oct 2025Disposed Of
Sirajul Ansari @ Raju Vs State Of Assam
Gauhati High Court · (2025) 10 GAU CK 1144
Indian Penal Code, 1860 — Section 366, 376 Protection of Children from Sexual Offences Act, 2012 — Section 6, 42
High Courts23 Oct 2025Dismissed
Sufia Begum Laskar And Anr Vs State Of Assam And 3 Ors
Gauhati High Court · (2025) 10 GAU CK 1145
High Courts23 Oct 2025Disposed Of
Dibrugarh Fishery Cop Society Ltd Vs State Of Assam And Othrs
Gauhati High Court · (2025) 10 GAU CK 1143
Constitution of India, 1950 — Article 162
High Courts23 Oct 2025Dismissed
State Of Nagaland And 3 Ors Vs Vatsala Panghal And Anr
Gauhati High Court · (2025) 10 GAU CK 1142
Constitution of India, 1950 — Article 14
High Courts23 Oct 2025Disposed Of
New India Assurance Co. Ltd Vs Asha Devi And 3 Ors
Gauhati High Court · (2025) 10 GAU CK 1141
Motor Vehicles Act, 1988 — Section 149
High Courts23 Oct 2025Dismissed
Pinku Namo Das Vs State Of Assam And Anr
Gauhati High Court · (2025) 10 GAU CK 1140
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 415(2) Protection of Children from Sexual Offences Act, 2012 — Section 8, 10 Indian Penal Code, 1860 — Section 354 Code of Criminal Procedure, 1973 — Section 161, 164
High Courts23 Oct 2025Disposed Of
Mahbubul Hoque Vs State Of Assam And Anr
Gauhati High Court · (2025) 10 GAU CK 1139
Constitution of India, 1950 — Article 19, 21, 226 Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528 Bharatiya Nyaya Sanhita, 2023 — Section 61, 316, 318, 336
High Courts22 Oct 2025Dismissed
Nipun Das Vs Union Of India And Ors
Gauhati High Court · (2025) 10 GAU CK 1138
High Courts17 Oct 2025Disposed Of
Dhirghat Hardware Stores And Anr Vs Union Of India And 3 Ors
Gauhati High Court · (2025) 10 GAU CK 1137
Central Goods and Services Tax Act, 2017 — Section 29(2), 29(5), 44, 73(10)
High Courts16 Oct 2025Disposed Of
Punjab National Bank Vs Nipul Chandra Das And Anr
Gauhati High Court · (2025) 10 GAU CK 1136
Industrial Disputes Act, 1947 — Section 2(A)
High Courts15 Oct 2025Disposed Of
Sarbajanin Sri Sri Lakshmi Mandir Samittee And Anr Vs State Of Assam And 4 Ors
Gauhati High Court · (2025) 10 GAU CK 1135
High Courts14 Oct 2025Dismissed
Monjurul Haque Laskar Vs Musst Fatima Begum Laskar
Gauhati High Court · (2025) 10 GAU CK 1134
Civil Procedure Code, 1908 — Section 100 Evidence Act, 1872 — Section 45, 47, 67, 73