COURT ARCHIVE

Gauhati High Court judgments, 2025

286 judgments · page 7 of 15

High Courts18 Sept 2025Dismissed

Anil Kumar Gogoi Vs Smti Kiron Gogoi

Gauhati High Court · (2025) 09 GAU CK 0459

Code of Criminal Procedure, 1973 - Section 125, 397, 401Protection of Women from Domestic Violence Act, 2005 - Section 2(f), 12, 29Indian Penal Code, 1860 - Section 325

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High Courts18 Sept 2025Dismissed

Cent Ply Vs Commissioner Cgst And Cx

Gauhati High Court · (2025) 09 GAU CK 0458

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High Courts17 Sept 2025Allowed

Apurba Kalita @ Apu @ Ankur Kalita Vs The State Of Assam & Anr. and Bijit Kalita @ Choudhury Vs The State Of Assam & Anr.

Gauhati High Court · (2025) 09 GAU CK 1137

POCSO Act, 2012-Sections 3, 4, 8, 16, 17Cr.P.C-Sections 164, 216, 217, 313Juvenile Justice (Care and Protection of Children) Act, 2015-Section 94

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High Courts17 Sept 2025

Apurba Kalita @ Apu @ Ankur Kalita Vs The State Of Assam & Anr.

Gauhati High Court · (2025) 09 GAU CK 1138

POCSO Act, 2012-Sections 3, 4, 8, 16, 17Cr.P.C-Sections 164, 216, 217, 313IPC-Section 376

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High Courts17 Sept 2025Alllowed

Ayaz Ali Laskar And Anr Vs State Of Assam

Gauhati High Court · (2025) 09 GAU CK 0456

Code of Criminal Procedure, 1973 - Section 360, 397Indian Penal Code, 1860 - Section 34, 447

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High Courts16 Sept 2025Disposed Of

Rina Ganju Vs State Of Assam

Gauhati High Court · (2025) 09 GAU CK 0454

Constitution Of India, 1950 - Article 226Assam Services (Pension) Rules, 1969 - Rule 143(A)

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High Courts15 Sept 2025Disposed Of

Tanuram Pegu Vs State Of Assam

Gauhati High Court · (2025) 09 GAU CK 0457

Code of Criminal Procedure, 1973 - Section 161, 164, 173, 207, 313, 374Indian Penal Code, 1860 - Section 361, 363, 366, 376

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High Courts15 Sept 2025iv Hemantha Kumar Vs. R. Mahadevaiah and Ors. reported in (2022) 8 SCC 140."

Abdul Jalil Laskar Vs Amin Ali And 8 Ors

Gauhati High Court · (2025) 09 GAU CK 0455

Code of Civil Procedure, 1908 - Section 114, Order 23 Rule 3

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High Courts15 Sept 2025Disposed Of

Ali Md. Zaied Alshid Vs Musstt. Babita Khatun

Gauhati High Court · (2025) 09 GAU CK 0453

Muslim Women (Protection of Rights on Divorce) Act 1986 - Section 3(1)

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High Courts11 Sept 2025Dismissed

Sukuram Rabha @ Suk Ram Rabha Vs State Of Assam And 6 Ors

Gauhati High Court · (2025) 09 GAU CK 0452

Constitution Of India, 1950 - Article 226

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High Courts11 Sept 2025Disposed Of

Keshab Kalita Vs State Of Assam And Anr

Gauhati High Court · (2025) 09 GAU CK 0451

Constitution Of India, 1950 - Article 202, 226Delegation of the Financial Power Rules, 2022 - Rule 12(A)(3)

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High Courts11 Sept 2025Dismissed

Mali Ghosh @ Moli Ghosh Vs Union Of India And 5 Ors

Gauhati High Court · (2025) 09 GAU CK 0450

Constitution Of India, 1950 - Article 226

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High Courts11 Sept 2025Disposed Of

Sanjib Kumar Deka Vs State Of Assam And Anr

Gauhati High Court · (2025) 09 GAU CK 0449

Constitution Of India, 1950 - Article 227Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 125

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High Courts10 Sept 2025Dismissed

Kalaikhuwa Pachim Khaloi Bhaga Matchyajibi Samabai Samiti Limited Vs State Of Assam And 5 Ors

Gauhati High Court · (2025) 09 GAU CK 0448

Assam Fishery Rule, 1953 - Rule 11

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High Courts10 Sept 2025Dismissed

Chandan Prasad Mahato Vs Dharma Prakash Shah

Gauhati High Court · (2025) 09 GAU CK 0447

Code of Criminal Procedure, 1973 - Section 200, 202, 482Indian Penal Code, 1860 - Section 32, 120(B), 406, 420

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High Courts09 Sept 2025Disposed Of

Baharul Islam Vs Union Of India

Gauhati High Court · (2025) 09 GAU CK 0446

Constitution Of India, 1950 - Article 226Finance Act, 1994 - Section 65(B), 68, 173, 174

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High Courts08 Sept 2025Disposed Of

Dewan Akbar Ali Vs Union Of India And 6 Ors

Gauhati High Court · (2025) 09 GAU CK 0445

Constitution Of India, 1950 - Article 226

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High Courts05 Sept 2025Dismissed

Udhab Chandra Deka Vs State Of Assam

Gauhati High Court · (2025) 09 GAU CK 0444

Constitution Of India, 1950 - Article 136Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 438, 442Negotiable Instruments Act, 1881 - Section 138

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High Courts03 Sept 2025Dismissed

Sabed Ali Vs Union Of India And 5 Ors

Gauhati High Court · (2025) 09 GAU CK 0443

Evidence Act, 1872 - Section 165Constitution Of India, 1950 - Article 226

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High Courts02 Sept 2025Dismissed

Sabir Hassan Vs State Of Assam And 4 Ors

Gauhati High Court · (2025) 09 GAU CK 0442

Constitution Of India, 1950 - Article 226

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