High Courts08 Aug 2025Disposed Of
Fateha Khatun Vs State Of Assam And 4 Ors
Gauhati High Court · (2025) 08 GAU CK 0333
Assam Panchayat (Amendment) Act, 2018 - Section 111(2)Assam Panchayat (Constitution) Rules, 1995 - Section 62(1)
COURT ARCHIVE
Gauhati High Court judgments, 2025
286 judgments · page 9 of 15
High Courts07 Aug 2025Dismissed
Musstt Bhanu Nessa@Bhanu Nessa Vs Union Of India And 5 Ors
Gauhati High Court · (2025) 08 GAU CK 0334
Constitution Of India, 1950 - Article 226
High Courts04 Aug 2025Disposed Of
Dineswari Kalwar And 2 Ors Vs On The Death Of Sri Ganesh Chandra Dutta
Gauhati High Court · (2025) 08 GAU CK 0337
Constitution Of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 47, Order 41 Rule 31
High Courts04 Aug 2025Disposed Of
Pratap Chandra Medhi Chairman Vs Ek Saran Bhagwati Samaj Assam
Gauhati High Court · (2025) 08 GAU CK 0336
Constitution Of India, 1950 - Article 227Court Fees Act, 1870 - Section 7(c)Suit Valuation Act, 1887 - Section 7, 8
High Courts01 Aug 2025Disposed Of
Indira Enterprise And Anr Vs State Of Assam And 4 Ors
Gauhati High Court · (2025) 08 GAU CK 0335
Constitution Of India, 1950 - Article 14
High Courts28 Jul 2025Dismissed
Prasanta Saha Vs Biplab Kumar Chetia
Gauhati High Court · (2025) 07 GAU CK 0437
Indian Contract Act, 1872 - Section 68, 70, 73, 182
High Courts24 Jul 2025Allowed
Amerandra Kumar Sarma Vs State Of Assam And 2 Ors
Gauhati High Court · (2025) 07 GAU CK 0436
Constitution Of India, 1950 - Article 19(6), 226Protection of Livelihood and Regulation of Street Vending Act, 2014 - Section 1, 2, 36
High Courts23 Jul 2025Dismissed
Jesmina Khatun Vs State Of Assam And 7 Ors
Gauhati High Court · (2025) 07 GAU CK 0435
Assam Panchayat Act, 1994 - Section 62(1), 111(2)Assam Panchayat (Constitution) Rules, 1995 - Rule 62, 62(1)
High Courts23 Jul 2025Disposed Of
Dewan Waliul Islam Vs Union Of India And Ors
Gauhati High Court · (2025) 07 GAU CK 0434
Transplantation of Human Organs Act, 1994 - Section 3, 9, 24
High Courts17 Jul 2025Dismissed
Padmananda Choudhury Vs Sikandar Ali
Gauhati High Court · (2025) 07 GAU CK 0438
Constitution Of India, 1950 - Article 226
High Courts17 Jul 2025Dismissed
Jone Medhi And 2 Ors Vs State Of Assam And 4 Ors
Gauhati High Court · (2025) 07 GAU CK 0430
Constitution Of India, 1950 - Article 226Assam Madrassa Education (Provincialization) Act, 1995 - Section 10Assam Repealing Act, 2020 - Section 2(2)
High Courts15 Jul 2025Dismissed
Jonali Paul Vs Mamoni Paul and 5 Ors
Gauhati High Court · (2025) 07 GAU CK 0433
Succession Act, 1925 - Section 372, 372(1)e Hindu Marriage Act, 1955 - Section 5, 11, 16Assam Services (Pension)Rules, 1969 - Rule 143
High Courts15 Jul 2025Allowed
Ashwin Kr. Mahanta Vs Assam State Commission For Women And 2 Ors
Gauhati High Court · (2025) 07 GAU CK 0432
Constitution Of India, 1950 - Article 14, 15, 16, 38, 39, 39(A), 42Assam Urban Areas Rent Control Act, 1971 - Section 5, 10
High Courts15 Jul 2025Dismissed
Bikram Boro Vs Union Of India And 5 Ors
Gauhati High Court · (2025) 07 GAU CK 0431
Constitution Of India, 1950 - Article 226
High Courts14 Jul 2025Disposed Of
Doloo Tea Co. (India) Ltd Vs Manish Tea Company
Gauhati High Court · (2025) 07 GAU CK 0429
Code of Civil Procedure, 1908 - Section 47, 115, Order 37 Rule 4, Order 9 Rule 13Companies Act, 1956 - Section 293(1)(d)Assam Money Lenders Act, 1934 - Section 7(d)
High Courts14 Jul 2025Allowed
Nityananda Chutia Vs Sabir Azim Shah And Ors
Gauhati High Court · (2025) 07 GAU CK 0428
Constitution Of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 94, 151, 122, Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 4
High Courts27 Jun 2025Dismissed
Muktashree High School And Anr Vs Union Of India And 4 Ors
Gauhati High Court · (2025) 06 GAU CK 0177
Constitution Of India, 1950 - Article 226Employees Provident Fund and Miscellaneous Provisions Act, 1952 - Section 2(A), 7(A)
High Courts27 Jun 2025Dismissed
Satyajit Das Vs Gauhati University And 4 Ors
Gauhati High Court · (2025) 06 GAU CK 0174
Constitution Of India, 1950 - Article 226
High Courts26 Jun 2025Disposed Of
Monser Ali Vs State Of Assam
Gauhati High Court · (2025) 06 GAU CK 0176
Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 22(c), 42, 43, 53, 55Code of Criminal Procedure, 1973 - Section 161
High Courts25 Jun 2025Dismissed
Padmabati Das And 5 Ors Vs Dhiren Kalita And 3 Ors
Gauhati High Court · (2025) 06 GAU CK 0175
Code of Civil Procedure, 1908 - Section 115Specific Relief Act, 1963 - Section 6Code of Criminal Procedure, 1973 - Section 107