High Courts01 Sept 2025Disposed Of
Prasanta Rajkhowa And 4 Ors Vs Bhadeshwar Das And 6 Ors
Gauhati High Court · (2025) 09 GAU CK 0441
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 438, 442, 528Code of Criminal Procedure, 1973 - Section 107, 145
COURT ARCHIVE
Gauhati High Court judgments, 2025
286 judgments · page 8 of 15
High Courts29 Aug 2025Dismissed
Liberty General Insurance Company Ltd Vs Urmila Joshi And 2 Ors
Gauhati High Court · (2025) 08 GAU CK 0354
Motor Vehicles Act, 1988 - Section 3, 4, 5Indian Penal Code, 1860 - Section 279, 304(A), 427Central Motor Vehicle Rules, 1989 - Rule 3
High Courts29 Aug 2025Disposed Of
New India Assurance Company Ltd Vs Bipul Baruah
Gauhati High Court · (2025) 08 GAU CK 0353
Motor Vehicles Act, 1988 - Section 173
High Courts28 Aug 2025Dismissed
Mandrila Basumatary Vs State Of Assam And 6 Ors
Gauhati High Court · (2025) 08 GAU CK 0351
Constitution Of India, 1950 - Article 226
High Courts28 Aug 2025Dismissed
Raju Patra Vs State Of Assam
Gauhati High Court · (2025) 08 GAU CK 0350
Protection of Children from Sexual Offences Act, 2012 - Section 4, 5, 6Code of Criminal Procedure, 1973 - Section 164, 313
High Courts27 Aug 2025Disposed Of
Pranjit Bora Vs State Of Assam And 2 Ors
Gauhati High Court · (2025) 08 GAU CK 0349
Central Goods And Services Tax Act, 2017 - Section 29(2)(c), 44, 73(10)Central Goods And Services Tax Rules, 2017 - Rule 22(4)
High Courts27 Aug 2025Disposed Of
National Insurance Co Ltd Vs Johmon Thanga Kipa And 7 Ors
Gauhati High Court · (2025) 08 GAU CK 0348
Motor Vehicles Act, 1988 - Section 166, 173Indian Penal Code, 1860 - Section 279, 338, 304(A), 427
High Courts26 Aug 2025Dismissed
Basu Deo Agarwal Vs Union Of India And 4 Ors
Gauhati High Court · (2025) 08 GAU CK 0347
High Courts26 Aug 2025Dismissed
Ratul Bharali And Anr Vs State Of Assam And Anr
Gauhati High Court · (2025) 08 GAU CK 0346
Protection of Children from Sexual Offences Act, 2012 - Section 6Indian Penal Code, 1860 - Section 376Code of Criminal Procedure, 1973 - Section 164, 313
High Courts22 Aug 2025Disposed Of
Board of Directors of Greater Badarpur Primay Milk Production Co-operative Society Limited Vs State Of Assam And Ors
Gauhati High Court · (2025) 08 GAU CK 0343
Assam Co-operative Societies Act, 2007 - Section 33, 34(2), 39, 41(6)
High Courts21 Aug 2025Dismissed
Musstt Aheda Khatun @ Musstt Aheda Khatoon Vs Union Of India And 6 Ors
Gauhati High Court · (2025) 08 GAU CK 0344
Foreigners Act, 1946 - Section 9
High Courts21 Aug 2025Disposed Of
Reliance General Insurance Co. Ltd Vs Monowara Begum And Anr
Gauhati High Court · (2025) 08 GAU CK 0342
Employees' Compensation Act, 1923 - Section 30Workmen's Compensation Act, 1923 - Section 3, 4
High Courts20 Aug 2025Disposed Of
Bhaben Swargiary @ Critical Vs Bulen Bania And 2 Ors
Gauhati High Court · (2025) 08 GAU CK 0345
Motor Vehicles Act, 1988 - Section 166, 173
High Courts20 Aug 2025Dismissed
Monjit Payeng And 3 Ors Vs Union Of India And 3 Ors
Gauhati High Court · (2025) 08 GAU CK 0341
High Courts19 Aug 2025Disposed Of
Abdur Razzaqu @ Abdur Razzak @ Rinku And Anr Vs State Of Assam And Anr
Gauhati High Court · (2025) 08 GAU CK 0340
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 120(B), 366, 384
High Courts18 Aug 2025Disposed Of
Pankaj Saikia Vs Union of India And Ors
Gauhati High Court · (2025) 08 GAU CK 0338
Indian Penal Code, 1860 - Section 409
High Courts13 Aug 2025Disposed Of
Bornali Borgohain Vs Union of India And Ors
Gauhati High Court · (2025) 08 GAU CK 0339
Central Goods and Services Tax Act, 2017 - Section 29(5), 29(2)(c), 44, 73(10)
High Courts12 Aug 2025Dismissed
Bedabrata Bora Vs State Of Assam And 3 Ors
Gauhati High Court · (2025) 08 GAU CK 0331
Constitution Of India, 1950 - Article 14, 226
High Courts12 Aug 2025Disposed Of
Chuto Gaur And 3 Ors Vs National Insurance Company Ltd
Gauhati High Court · (2025) 08 GAU CK 0330
Indian Penal Code, 1860 - Section 279, 304(A)Code of Civil Procedure, 1908 - Section 151, 152, 153Motor Vehicle Act, 1988 - Section 166
High Courts11 Aug 2025Dismissed
Basit Ahmed Barbhuiy Vs State Bank Of India
Gauhati High Court · (2025) 08 GAU CK 0332
Constitution Of India, 1950 - Article 21Code of Criminal Procedure, 1973 - Section 407Negotiable Instruments Act, 1881 - Section 138, 142(2)