High Courts14 Oct 2025Disposed Of
C S Enterprise Vs Union Of India And Ors
Gauhati High Court · (2025) 10 GAU CK 1133
COURT ARCHIVE
Gauhati High Court judgments, 2025
286 judgments · page 6 of 15
High Courts14 Oct 2025Dismissed
Anita Das Vs Guwahati Metropolitan Development Authority And 3 Ors
Gauhati High Court · (2025) 10 GAU CK 1132
Constitution of India, 1950 — Article 226 Guwahati Metropolitan Development Authority Act, 1985 — Section 87, 88
High Courts14 Oct 2025Disposed Of
National Insurance Company Limited Vs Dilip Das And Anr
Gauhati High Court · (2025) 10 GAU CK 1131
Motor Vehicles Act, 1988 — Section 166, 173
High Courts13 Oct 2025Disposed Of
Jakir Hussain And 12 Ors Vs Union Of India And 3 Ors
Gauhati High Court · (2025) 10 GAU CK 1129
High Courts13 Oct 2025Disposed Of
Konpona Hazarika And Anr Vs State Of Assam And 6 Ors
Gauhati High Court · (2025) 10 GAU CK 1128
High Courts08 Oct 2025Disposed Of
Ajmal Ali Alias Ajmol Al Vs State Of Assam And Anr
Gauhati High Court · (2025) 10 GAU CK 1130
Code of Criminal Procedure, 1973 — Section 24, 36, 482
High Courts26 Sept 2025Dismissed
Paominthan Vaiphei Vs Union of India
Gauhati High Court · (2025) 09 GAU CK 0473
Constitution Of India, 1950 - Article 22(1)Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 36, 47, 48, 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 29
High Courts26 Sept 2025Dismissed
Sri Rajib Hazarika Vs Oil And Natural Gas Corporation (Ongc), And 4 Ors
Gauhati High Court · (2025) 09 GAU CK 0472
High Courts26 Sept 2025Alllowed
Kamal Sabharwal Vs State Of Assam
Gauhati High Court · (2025) 09 GAU CK 0471
State Emblem of India (Prohibition of Improper Use) Act, 2005 - Section 7(1), 7(2)Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 173(4)
High Courts26 Sept 2025Dismissed
Director, Central Bureau Of Investigation Vs S.N. Sanyal And 4 Ors
Gauhati High Court · (2025) 09 GAU CK 0470
Limitation Act, 1963 - Section 3, 5Indian Penal Code, 1860 - Section 120(B), 409, 420, 467, 468, 471Prevention of Corruption Act, 1988 - Section 13(1), 13(2)
High Courts25 Sept 2025Disposed Of
Surya Construction Vs State Of Assam And 3 Ors
Gauhati High Court · (2025) 09 GAU CK 0465
High Courts24 Sept 2025Disposed Of
Abul Kalam Azad @ Abu Kalam Azad And 2 Ors State Of Assam
Gauhati High Court · (2025) 09 GAU CK 0468
Constitution Of India, 1950 - Article 136Code of Criminal Procedure, 1973 - Section 313, 397, 401Indian Penal Code, 1860 - Section 34, 323, 324, 498(A)
High Courts24 Sept 2025Disposed Of
Mrigen Gogoi Vs State Of Assam And Ors
Gauhati High Court · (2025) 09 GAU CK 0467
High Courts22 Sept 2025Disposed Of
Halima Nessa @ Haliman Begum @ Haliman Bewa Vs Union Of India And 4 Ors
Gauhati High Court · (2025) 09 GAU CK 0466
Constitution Of India, 1950 - Article 226
High Courts22 Sept 2025Alllowed
Papori Borah Bhuyan Vs Jitu Bhyan
Gauhati High Court · (2025) 09 GAU CK 0464
Code of Criminal Procedure, 1973 - Section 200, 202, 482Indian Penal Code, 1860 - Section 109, 294, 302, 506
High Courts19 Sept 2025Dismissed
Shankar Gautam Vs State Of Assam
Gauhati High Court · (2025) 09 GAU CK 0469
Indian Penal Code, 1860 - Section 302Code of Criminal Procedure, 1973 - Section 161, 313Evidence Act, 1872 - Section 8, 106
High Courts19 Sept 2025Dismissed
Ruhul Amin Khan Vs Indian Oil Corporation Limited And Ors
Gauhati High Court · (2025) 09 GAU CK 0463
High Courts19 Sept 2025Dismissed
Baharul Islam Vs State Of Assam And 7 Ors
Gauhati High Court · (2025) 09 GAU CK 0462
High Courts19 Sept 2025Disposed Of
Naba Kumar Sarania Vs State Of Assam And Anr
Gauhati High Court · (2025) 09 GAU CK 0461
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Scheduled Caste and Scheduled Tribe Act, 1989 - Section 3(1)(u), 14Indian Penal Code, 1860 - Section 153(A)
High Courts18 Sept 2025Disposed Of
Babul Acharjee Vs State Of Assam And 6 Ors
Gauhati High Court · (2025) 09 GAU CK 0460