High Courts12 Nov 2025Disposed Of
D Kumar And Sales And Anr Vs State Of Assam And 5 Ors
Gauhati High Court · (2025) 11 GAU CK 1797
COURT ARCHIVE
Gauhati High Court judgments, 2025
286 judgments · page 4 of 15
High Courts11 Nov 2025Disposed Of
Kamala Begum Vs State Of Assam And Anr
Gauhati High Court · (2025) 11 GAU CK 1796
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 379, 411Prevention of Cruelty to Animals Act, 1960- Section 11
High Courts10 Nov 2025Disposed Of
Birender Singh Vs Union Of India And 3 Ors
Gauhati High Court · (2025) 11 GAU CK 1795
High Courts07 Nov 2025Disposed Of
Gopanjoy Naiding And 12 Ors Vs State Of Assam And 6 Ors
Gauhati High Court · (2025) 11 GAU CK 1794
Constitution of India, 1950- Article 226
High Courts07 Nov 2025Dismissed
Altaf Ali Vs State Of Assam And Anr
Gauhati High Court · (2025) 11 GAU CK 1793
Code of Criminal Procedure, 1973- Section 164, 374(2)Protection of Children from Sexual Offences Act, 2012- Section 4, 6, 10
High Courts06 Nov 2025Dismissed
Phul Begum Vs Aszadur Rahman
Gauhati High Court · (2025) 11 GAU CK 1792
Civil Procedure Code, 1908- Section 100Evidence Act, 1872- Section 67, 90
High Courts06 Nov 2025Disposed Of
Ziabur Rahman Vs State Of Assam And 3 Ors
Gauhati High Court · (2025) 11 GAU CK 1791
High Courts06 Nov 2025Allowed
New India Assurance Co. Ltd Vs Deepak Harizan @ Dipak
Gauhati High Court · (2025) 11 GAU CK 1790
Motor Vehicles Act, 1988- Section 140, 159, 160, 166, 168, 170, 173
High Courts06 Nov 2025Allowed
Khaiminlal Touthang Vs State Of Assam
Gauhati High Court · (2025) 11 GAU CK 1789
Constitution of India, 1950- Article 14, 21Bharatiya Nyaya Sanhita, 2023- Section 483Narcotic Drugs and Psychotropic Substances Act, 1985- Section 21, 24, 29, 37
High Courts04 Nov 2025Disposed Of
Shahidul Miyah Vs Jahanara Begum
Gauhati High Court · (2025) 11 GAU CK 1783
Bharatiya Nyaya Sanhita, 2023- Section 447Negotiable Instruments Act, 1881- Section 138, 142(2)
High Courts04 Nov 2025Allowed
Payari Devi And 4 Ors Vs Manoj Kumar Jain And Anr
Gauhati High Court · (2025) 11 GAU CK 1782
Motor Vehicles Act, 1988- Section 173Evidence Act, 1872- Section 35
High Courts04 Nov 2025Dismissed
H.H. Co Contractor And Supplier Vs Union Of India And 5 Ors
Gauhati High Court · (2025) 11 GAU CK 1781
High Courts03 Nov 2025Dismissed
Badrul Hoque Vs State Of Assam And 6 Ors
Gauhati High Court · (2025) 11 GAU CK 1784
Constitution of India, 1950- Article 226
High Courts01 Nov 2025Disposed Of
Indreswar Dewri Vs State of Assam
Gauhati High Court · (2025) 11 GAU CK 1788
Indian Penal Code, 1860- Section 376(2), 436Code of Criminal Procedure, 1973- Section 164, 313Evidence Act, 1872- Section 8
High Courts01 Nov 2025Allowed
Rabin Talukdar Vs National Insurance Co. Ltd. And Anr
Gauhati High Court · (2025) 11 GAU CK 1787
Motor Vehicles Act, 1988- Section 168, 173
High Courts01 Nov 2025Dismissed
Dinabandhu Talukdar Vs State Of Assam And Anr
Gauhati High Court · (2025) 11 GAU CK 1786
Constitution of India, 1950- Article 300(A)Land Acquisition Act, 1894- Section 16, 18
High Courts01 Nov 2025Disposed Of
Jiyanta Baruah Vs State Of Assam And 5 Ors
Gauhati High Court · (2025) 11 GAU CK 1785
Assam Excise Rules, 1945- Rule 183, 289
High Courts31 Oct 2025Dismissed
Jiban Ali Vs Union Of India And Ors
Gauhati High Court · (2025) 10 GAU CK 1157
Constitution of India, 1950 — Article 226 Foreigners Act, 1946 — Section 9
High Courts31 Oct 2025Disposed Of
Swarnajyoti Das Vs State of Assam
Gauhati High Court · (2025) 10 GAU CK 1156
Assam College Employees Rules, 2010 — Section 6
High Courts31 Oct 2025Disposed Of
Board Of Major Port Authority Vs Shakir Alam And 3 Ors
Gauhati High Court · (2025) 10 GAU CK 1151
Industrial Disputes Act, 1947 — Section 25(F)