High Courts24 Jun 2025Disposed Of
Pallabi Saikia Deka Vs State Of Assam And 6 Ors
Gauhati High Court · (2025) 06 GAU CK 0169
Assam Services (Pension) Rules, 1969 - Rule 31, 108
COURT ARCHIVE
Gauhati High Court judgments, 2025
286 judgments · page 10 of 15
High Courts19 Jun 2025Allowed
Paplu Nath Vs State Bank Of India And 4 Ors
Gauhati High Court · (2025) 06 GAU CK 0173
Constitution Of India, 1950 - Article 14
High Courts19 Jun 2025Disposed Of
Manash Pratim Nath Vs State Of Assam And Anr
Gauhati High Court · (2025) 06 GAU CK 0171
Bharatiya Nagarik Surakhsha Sanhita, 2023 - Section 528Bharatiya Nyaya Sanhita, 2023 - Section 438, 442Indian Penal Code, 1860 - Section 498(A), 325, 307, 506, 294
High Courts18 Jun 2025Disposed Of
Nurul Alam Vs State Of Assam And 2 Ors
Gauhati High Court · (2025) 06 GAU CK 0170
High Courts17 Jun 2025Dismissed
Maichana Laskar Vs Assam Board Of Revenue And 10 Ors
Gauhati High Court · (2025) 06 GAU CK 0172
Constitution Of India, 1950 - Article 226Assam (Temporary Settled Areas) Tenancy Act, 1971 - Section 8, 21, 24, 50
High Courts16 Jun 2025Allowed
Nur Nehar And Anr Vs State Of Assam And 5 Ors
Gauhati High Court · (2025) 06 GAU CK 0163
Indian Penal Code, 1860 - Section 34, 326, 420Electricity Act, 2003 - Section 53Code of Civil Procedure, 1908 - Section 80
High Courts13 Jun 2025Dismissed
Dipankar Roy Karmakar Vs State Of Assam And 5 Ors
Gauhati High Court · (2025) 06 GAU CK 0164
Constitution Of India, 1950 - Article 226
High Courts11 Jun 2025Dismissed
Zakaria Amanulla Choudhury Vs State Of Assam And Ors
Gauhati High Court · (2025) 06 GAU CK 0165
Constitution Of India, 1950 - Article 14, 226
High Courts06 Jun 2025Allowed
Arabinda Dutta Vs State Of Assam And 7 Ors
Gauhati High Court · (2025) 06 GAU CK 0166
Constitution Of India, 1950 - Article 226
High Courts04 Jun 2025Disposed Of
Sunanda Ram Choudhury Vs Hemen Prasad Dutta
Gauhati High Court · (2025) 06 GAU CK 0167
Code of Civil Procedure, 1908 - Order 9 Rule 7, Order 37 Rule 1(2), Order 37 Rule 3
High Courts03 Jun 2025Allowed
Jaymati Brahma Vs State Of Assam And 5 Ors
Gauhati High Court · (2025) 06 GAU CK 0168
Hindu Marriage Act, 1955 - Section 5(1), 11, 16
High Courts30 May 2025Allowed
Pranab Ranjan Bhuiya Vs Ashit Ranjan Bhuiya
Gauhati High Court · (2025) 05 GAU CK 0332
Schedule to the Limitation Act, 1963 - Article 54Code of Civil Procedure, 1908 - Section 104 read with Order 41, Rule 1(r)Indian Contract Act, 1872 - Section 32, 35, 36, 73
High Courts28 May 2025Dismissed
Shri Labanya Das Vs State Of Assam And 11 Ors
Gauhati High Court · (2025) 05 GAU CK 0334
Indian Penal Code, 1860 - Section 34, 302, 306, 307, 325Code of Criminal Procedure, 1973 - Section 161, 313Evidence Act, 1872 - Section 32(1)
High Courts28 May 2025Allowed
Moni Kakati @ Bhupen Ch. Kakati Vs The State Of Assam
Gauhati High Court · (2025) 05 GAU CK 0333
Indian Penal Code, 1860 - Section 201, 302Code of Criminal Procedure, 1973 - Section 313Evidence Act, 1872 - Section 25, 65(B)
High Courts28 May 2025Dismissed
Anuj Kr. Das @ Animesh Vs State Of Assam And Anr.
Gauhati High Court · (2025) 05 GAU CK 0312
Code of Criminal Procedure, 1973 - Section 161, 164, 374(2)Protection of Children from Sexual Offences Act, 2012 - Section 6, 12, 29Indian Penal Code, 1860 - Section 376(a)(b)
High Courts27 May 2025Dismissed
Anowara Begum @ Anowara Khatun Vs The Union Of India And 5 Ors.
Gauhati High Court · (2025) 05 GAU CK 0314
Constitution Of India, 1950 - Article 226, 133(1)(c)Foreigner's Act, 1946 - Section 2(a), 9Citizenship Act, 1955 - Section 6(a)
High Courts27 May 2025Dismissed
Satish Kumar Yadav Vs The Union Of India And 3 Ors
Gauhati High Court · (2025) 05 GAU CK 0313
High Courts26 May 2025Dismissed
Brahmaputra Tele Production Pvt. Ltd. And Anr. Vs Dwipayan Das
Gauhati High Court · (2025) 05 GAU CK 0315
Constitution Of India, 1950 - Article 227Indian Evidence Act, 1872 - Section 52, 53, 54, 55Code of Civil Procedure, 1908 - Order VI Rule 17
High Courts22 May 2025Dismissed
No. G/5017953n Ex Rifleman Gd Sunil Kumar Rabha Vs The Union Of India And 3 Ors
Gauhati High Court · (2025) 05 GAU CK 0317
High Courts22 May 2025Dismissed
Kutu Telipathar Vs The State Of Assam
Gauhati High Court · (2025) 05 GAU CK 0316
Code of Criminal Procedure, 1973 - Section 161, 173(2), 207, 326, 313, 357, 383Indian Penal Code, 1860 - Section 302Indian Evidence Act, 1872 - Section 3, 8, 25, 26, 134