High Courts08 Mar 1956

Ka Sirian Marbaniang Vs H. Cotton and Others

Gauhati High Court · AIR 1956 Guw 162

Assam Autonomous District (Constitution of District Councils) Act, 1951 — Section 28Constitution of India, 1950 — Article 226United Khasi-Jaintia Hills Autonomous district (Management and Control of Forests) Act, 1958 — Section 4