High Courts13 Feb 1974
R.K. Dalmia and Others Vs The State Government and Another
Gauhati High Court · (1975) CriLJ 1332
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156, 173Penal Code, 1860 (IPC) — Section 109, 114, 120B, 204, 211