High Courts22 Mar 1955Dismissed
Cement Marketing Co. of India Ltd. Vs State of Assam and Others
Gauhati High Court · AIR 1955 Guw 113
Constitution of India, 1950 — Article 19, 254, 265, 285, 286
COURT ARCHIVE
Gauhati High Court judgments, 1955
75 judgments · page 4 of 4
High Courts15 Mar 1955
Ukakhasia Uchai Khasia Vs Manipur State and Others
Gauhati High Court · AIR 1956 Guw 9 : (1956) CriLJ 249
Constitution of India, 1950 — Article 21, 22, 227Penal Code, 1860 (IPC) — Section 116, 161, 165, 165A
High Courts14 Mar 1955Dismissed
U Well Lyngdoh and Others Vs B.M. Roy and Others
Gauhati High Court · AIR 1955 Guw 238
Constitution of India, 1950 — Article 226
High Courts03 Mar 1955
Mulchand Bader Vs The State of Assam and Another
Gauhati High Court · AIR 1955 Guw 236 : (1955) CriLJ 1472
Penal Code, 1860 (IPC) — Section 465, 467, 468, 471
High Courts01 Mar 1955
Kripa Natha Chakravarty and Others Vs Rup Chand Lunawat
Gauhati High Court · AIR 1955 Guw 156
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts14 Feb 1955
Damodar Goswami Vs Narnarayan Goswami and Others
Gauhati High Court · AIR 1955 Guw 163
Constitution of India, 1950 — Article 226, 227, 329Representation of the People Act, 1951 — Section 100, 169, 81, 86
High Courts07 Feb 1955
Upendra Kumar Saha Vs Tara Prasanna Roy and others
Gauhati High Court · (1955) 02 GAU CK 0001
Civil Procedure Code, 1908 (CPC) — Section 17(1)(d), 80
High Courts03 Feb 1955Dismissed
Bank of Assam Ltd. Vs Golok Chandra Baruah and Others
Gauhati High Court · AIR 1955 Guw 248
COMPANIES ACT, 1956 — Section 153
High Courts02 Feb 1955
Arun Chandra Swami Vs MD.Majib Choudhury
Gauhati High Court · AIR 1955 Guw 129 : (1955) 7 ILR 297
Civil Procedure Code, 1908 — Order 41 Rule 25Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25Limitation Act, 1908 — Article 156, 156, 12(2), 12(2)
High Courts25 Jan 1955
Jyoti Nath Ganguly Vs State of Assam and Others
Gauhati High Court · AIR 1955 Guw 171
Constitution of India, 1950 — Article 226, 311
High Courts24 Jan 1955Allowed
Mangilal Agarwalla Vs Mt. Someli Brahmani and Others
Gauhati High Court · AIR 1955 Guw 234
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Jan 1955Allowed
Bhoirabendra Narayan Vs State of Assam
Gauhati High Court · AIR 1955 Guw 154
Constitution of India, 1950 — Article 228Criminal Procedure Code, 1898 (CrPC) — Section 432
High Courts21 Jan 1955
Amarchand Pannalal Vs Commissioner of Income Tax
Gauhati High Court · AIR 1955 Guw 243
Income Tax Act, 1961 — Section 61, 66Partnership Act, 1932 — Section 2, 4
High Courts11 Jan 1955Allowed
Kishori Lal Kanoo Vs Dy. Commr. and Others
Gauhati High Court · AIR 1955 Guw 183
Arms Act, 1959 — Section 18Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 123, 124
High Courts07 Jan 1955
Sardar Nand Singh Vs Abhyabala Debi
Gauhati High Court · AIR 1955 Guw 157
Fatal Accidents Act, 1855 — Section 1, 1Limitation Act, 1908 — Article 21, 21