High Courts10 Aug 1955
Khoda Baksh Munshi and Another Vs The State
Gauhati High Court · AIR 1956 Guw 30 : (1956) CriLJ 204
Penal Code, 1860 (IPC) — Section 396
COURT ARCHIVE
Gauhati High Court judgments, 1955
75 judgments · page 2 of 4
High Courts09 Aug 1955
Anandi Ram Kalita and Another Vs Mt. Chaduri Pachinioni
Gauhati High Court · (1955) 08 GAU CK 0009
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 23Limitation Act, 1963 — Section 14, 14(1), 2, 2(7), 5Succession Act, 1925 — Section 299
High Courts09 Aug 1955
Sachindra Mohan Das Gupta Vs District Magistrate and Collector in Tripura and others
Gauhati High Court · (1955) 08 GAU CK 0008
Constitution of India, 1950 — Article 10(1)(f), 19(1)(f), 226, 31, 32Contract Act, 1872 — Section 19, 20, 21, 22, 23Tea Act, 1953 — Section 3(k)
High Courts09 Aug 1955
Barada Kanta Das Vs State of Assam
Gauhati High Court · (1955) 08 GAU CK 0007
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 299Contract Act, 1872 — Section 65
High Courts05 Aug 1955
Mulchand Seraogi Vs Sualal Hariprasad Firm and Others
Gauhati High Court · (1955) 08 GAU CK 0010
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151
High Courts05 Aug 1955
Arun Narayan Deb and Others Vs M/s. Bharat Airways Ltd.
Gauhati High Court · AIR 1961 Guw 47
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts03 Aug 1955
Basarat Ali Vs Ashaid Ali Laskar and another
Gauhati High Court · AIR 1957 Guw 130
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Aug 1955
Mt. Subashini Majumdar and Another Vs Krishna Prasad Mahatoo and Others
Gauhati High Court · AIR 1956 Guw 79
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts25 Jul 1955
Surendra Nath Koley and Others Vs Kali Kumar Sen and Another
Gauhati High Court · (1955) 07 GAU CK 0012
Contract Act, 1872 — Section 148, 149
High Courts25 Jul 1955
Thansingh Nathmal and Others Vs A. Majid, Superintendent of Taxes and Others
Gauhati High Court · (1955) 07 GAU CK 0008
Assam Sales Tax Act, 1947 — Section 16, 16(1), 17, 17(4), 2Assam Sales Tax Rules, 1947 — Rule 26, 27Central Provinces and Berar Sales Tax Act, 1947 — Section 2
High Courts18 Jul 1955
Narayan Lal Maheswari and Others Vs The State of Assam and Others
Gauhati High Court · AIR 1956 Guw 161
Assam Land (Requisition and Acquisition) Act, 1948 — Section 2, 3, 3(1), 3(2), 9
High Courts15 Jul 1955
River Steam Navigation Co. Ltd. and Another Vs Shyam Sundar Tea Co. Ltd.
Gauhati High Court · (1955) 07 GAU CK 0006
Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 133, 133(1)
High Courts14 Jul 1955
Md. Tahir Majumdar Vs State of Assam and Others
Gauhati High Court · AIR 1956 Guw 12
Assam General Clauses Act, 1915 — Section 18, 21, 3Constitution of India, 1950 — Article 226, 311
High Courts09 Jul 1955
Kailash Chatidra Deb and another Vs Jogendra Chandra Datta and others
Gauhati High Court · (1955) 07 GAU CK 0010
Evidence Act, 1872 — Section 92
High Courts07 Jul 1955
Madhab Chandra and Others Vs Secretary, Regional Transport Authority and Others
Gauhati High Court · AIR 1956 Guw 6
Motor Vehicles Act, 1988 — Section 57
High Courts07 Jul 1955
Annada Prasad Singha Roy Vs Nanda Lal Chakravorty and another
Gauhati High Court · (1955) 07 GAU CK 0004
Court Fees Act, 1870 — Section 7
High Courts07 Jul 1955
Amulya Ranjan Pal Vs Monoranjan Roy and Others
Gauhati High Court · (1956) CriLJ 119
Penal Code, 1860 (IPC) — Section 323
High Courts06 Jul 1955
State of Assam Vs Sayadur Rahman
Gauhati High Court · AIR 1956 Guw 2 : (1956) CriLJ 38
Penal Code, 1860 (IPC) — Section 409, 471
High Courts06 Jul 1955
Gathi Koch and Others Vs Meheruddin and Another
Gauhati High Court · AIR 1956 Guw 111
Limitation Act, 1963 — Article 142
High Courts05 Jul 1955
Husan Ali and Others Vs Ganga Nath
Gauhati High Court · AIR 1956 Guw 17
Assam High Court Order, 1948 — Section 6Sylhet Tenancy Act, 1936 — Section 29, 34, 34(1), 34(2), 84