High Courts05 Jul 1955
Mehar Sheik Vs Hamida Khatun
Gauhati High Court · AIR 1957 Guw 101
Assam Adhiars Protection and Regulation Act, 1948 — Section 2(8), 5, 9, 9(8)
COURT ARCHIVE
Gauhati High Court judgments, 1955
75 judgments · page 3 of 4
High Courts28 Jun 1955
Laisram Bokul Singh and Kondolei Singh Vs State of Manipur and Others
Gauhati High Court · AIR 1956 Guw 11 : (1956) CriLJ 252
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 411, 420
High Courts21 Jun 1955
Lalthaw Venga Vs Lushai Hills District Council and Another
Gauhati High Court · (1955) 06 GAU CK 0007
Government of India Act, 1935 — Section 92(2)
High Courts20 Jun 1955
Balaram Karmakar and Others Vs Subodh Chandra Bose
Gauhati High Court · (1955) 06 GAU CK 0004
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 12, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 8, 47
High Courts15 Jun 1955
Makhana Katani and Another Vs Thaneshwar Sarma and Another
Gauhati High Court · (1955) 06 GAU CK 0002
Hindu Marriage Validity Act, 1949 — Section 3
High Courts15 Jun 1955
Sitaram Agarwalla Vs Rajendra Chandra Pal and Others
Gauhati High Court · AIR 1956 Guw 7
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1
High Courts08 Jun 1955
Mainal Haque and Others Vs Ganga Prosad Sarkar
Gauhati High Court · AIR 1957 Guw 76 : (1957) CriLJ 504
Penal Code, 1860 (IPC) — Section 143, 427, 447
High Courts06 Jun 1955
H.P.Barua Vs State of Assam
Gauhati High Court · AIR 1955 Guw 249
Constitution of India, 1950 — Article 14, 14, 19(1)(g), 19(1)(g), 245
High Courts30 May 1955
Bhattacharjee and Co. Vs Union of India (UOI) and Another
Gauhati High Court · AIR 1957 Guw 159
Civil Procedure Code, 1908 (CPC) — Section 80Government of India Act, 1935 — Section 175, 175(3)Partnership Act, 1932 — Section 69(2)
High Courts20 May 1955
Mohd. Abul Hussain Vs Deputy Commioner and Others
Gauhati High Court · AIR 1955 Guw 278
Constitution of India, 1950 — Article 226
High Courts17 May 1955
Bajranglal Baria Vs River Steam Navigation Co.Ltd
Gauhati High Court · AIR 1955 Guw 229
Carriers Act, 1865 — Section 8, 8
High Courts16 May 1955
Ram Durlav Mitra and Others Vs The State
Gauhati High Court · AIR 1955 Guw 226 : (1955) CriLJ 1470
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 147, 148, 149, 299, 300
High Courts16 May 1955
Namar Ali Vs Khalwan Goala and Others
Gauhati High Court · (1955) 05 GAU CK 0006
Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation Act, 1963 — Article 148, 47, 28
High Courts07 May 1955
Gopal Krishan Majumdar and Another Vs State of Tripura
Gauhati High Court · (1955) CriLJ 1636
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 405, 406
High Courts05 May 1955
Sishu Meah and others Vs Ali Aptab Khan and others
Gauhati High Court · (1955) 05 GAU CK 0005
Court Fees Act, 1870 — Section 7Suits Valuation Act, 1887 — Section 11, 8
High Courts02 May 1955
Shillong Banking Corporation Ltd. Vs Dhansiri Saw Mills Ltd.
Gauhati High Court · AIR 1955 Guw 246 : (1955) 7 ILR 280
Banking Companies Act, 1949 — Section 45D(4), 45D(4), 45O, 45O
High Courts26 Apr 1955
Ram Manohar Lohia and Others Vs V.S. Sundaram
Gauhati High Court · (1955) CriLJ 1603
Constitution of India, 1950 — Article 13, 19, 21, 22, 226Penal Code, 1860 (IPC) — Section 143, 145, 156, 188
High Courts21 Apr 1955
Kanak Chandra Bairagi Vs Superitendent of Police and Others
Gauhati High Court · AIR 1955 Guw 240 : (1955) CriLJ 1474
Constitution of India, 1950 — Article 154, 163, 166, 226, 227General Clauses Act, 1897 — Section 3Penal Code, 1860 (IPC) — Section 161, 323, 386
High Courts29 Mar 1955
SENAIRAM DOONGARMALL Vs COMMISSIONER OF Income Tax, ASSAM.
Gauhati High Court · AIR 1955 Guw 201 : (1956) 29 ITR 122
Constitution of India, 1950 — Article 226
High Courts23 Mar 1955
Chandi Charan Pandit Vs Sarat Chandra Sarma
Gauhati High Court · AIR 1955 Guw 231 : (1955) 7 ILR 215
Civil Procedure Code, 1908 — Order 9 Rule 13Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1908 — Article 91, 91