High Courts02 Nov 2015Dismissed
Priya Nath Das Vs The State of Assam
Gauhati High Court · (2015) 11 GAU CK 0008
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
COURT ARCHIVE
Gauhati High Court judgments, 2015
794 judgments · page 3 of 40
High Courts16 Oct 2015Disposed Off
Pema Norbu Khrime Vs State of Arunachal Pradesh
Gauhati High Court · (2017) 1 GauLR 700
Constitution of India, 1950 - Article 226
High Courts16 Oct 2015Allowed
Jitendra Lal Roy Vs Derby Tea and Industries and Others
Gauhati High Court · (2015) 5 GLT 384
Assam (Temporarily Settled Areas) Tenancy Act, 1971 - Section 28, 3(10), 3(17), 3(3), 3(7)
High Courts14 Oct 2015Partly Allowed
Moksed Ali Vs Anser Ali and Others
Gauhati High Court · (2015) 10 GAU CK 0014
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 1Specific Relief Act, 1963 - Section 34Transfer of Property Act, 1882 - Section 6
High Courts13 Oct 2015Dismissed
Pomi Sengupta Vs Biswajit Sengupta and Others
Gauhati High Court · (2016) 1 GLT 627
Civil Procedure Code, 1908 (CPC) - Section 151, 16, 17, 18, 19Criminal Procedure Code, 1973 (CrPC) - Section 406Hindu Marriage Act, 1955 - Section 13
High Courts12 Oct 2015Dismissed
Rumi Hazarika Vs Anirban Hatikakoty
Gauhati High Court · (2016) 1 BC 595 : (2015) 4 GLT 884
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(i)Evidence Act, 1872 - Section 101Negotiable Instruments Act, 1881 (NI) - Section 118, 118(a), 138, 139
High Courts09 Oct 2015Dismissed
Kaziranga National Park and Others Vs Union of India and Others
Gauhati High Court · (2016) 1 GLT 12
Constitution of India, 1950 - Article 226, 48-A, 51-A(g)Forest (Conservation) Act, 1980 - Section 2, 2(i)Wild Life (Protection) Act, 1972 - Section 18, 19, 20, 21, 22
High Courts09 Oct 2015Allowed
Rezia Khatun Bibi and Others Vs The State of Assam
Gauhati High Court · (2015) 10 GAU CK 0022
Land Acquisition Act, 1894 - Section 18, 23(1), 28, 4, 4(1)
High Courts09 Oct 2015Disposed Off
Maa Sarada & Co. Vs Sahidul Hoque
Gauhati High Court · (2015) 10 GAU CK 0021
Arbitration and Conciliation Act, 1996 - Section 2(1)(e), 7, 8, 9Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 14, 151, 9Constitution of India, 1950 - Article 227
High Courts09 Oct 2015Disposed Off
Bajaj Allianz General Insurance Company Ltd. Vs Mridul Roy and Others
Gauhati High Court · (2016) 1 ACC 158 : (2015) 4 GLT 799 : (2016) 1 LLJ 262
Penal Code, 1860 (IPC) - Section 279, 338, 427Workmens Compensation Act, 1923 - Section 2, 30, 4, 4(1)(a), 4(1)(c)(ii)
High Courts09 Oct 2015Dismissed
Akhil Kumar Dutta Vs State of Assam and Others
Gauhati High Court · (2015) 4 GLT 1061
High Courts09 Oct 2015Allowed
Habibur Rahman and Others Vs Sirajuddin Choudhury and Others
Gauhati High Court · (2015) 10 GAU CK 0004
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 2Evidence Act, 1872 - Section 67Transfer of Property Act, 1882 - Section 122, 123, 129
High Courts08 Oct 2015Allowed
President and Others Vs Babul Dutta
Gauhati High Court · (2015) 10 GAU CK 0026
Civil Procedure Code, 1908 (CPC) - Section 115, 151
High Courts08 Oct 2015Dismissed
United India Insurance Co. Ltd. Vs Dinesh Chandra Mandal and Others
Gauhati High Court · (2015) 10 GAU CK 0025
Workmens Compensation Act, 1923 - Section 10, 30, 4(1)(a)
High Courts08 Oct 2015Disposed Off
United India Insurance Company Ltd. Vs Johirul Islam and Others
Gauhati High Court · (2015) 10 GAU CK 0002
Workmens Compensation Act, 1923 - Section 30, 4(1)(c)(ii)
High Courts07 Oct 2015Dismissed
Reba Kanta Boro Vs Dalimi Das and Others
Gauhati High Court · (2015) 10 GAU CK 0015
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31, 35ACriminal Procedure Code, 1973 (CrPC) - Section 144Specific Relief Act, 1963 - Section 34
High Courts07 Oct 2015Allowed
Arbinda Sarma Sidhanta Vs Lutfun Nissa and Others
Gauhati High Court · (2015) 10 GAU CK 0005
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97, Order 41 Rule 24, Order 41 Rule 25, Order 41 Rule 31, Order 43 Rule 1(u)Transfer of Property Act, 1882 - Section 53 A
High Courts06 Oct 2015Allowed
Azgar Ali and Others Vs The State of Assam
Gauhati High Court · (2015) 10 GAU CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374(2)Evidence Act, 1872 - Section 25Penal Code, 1860 (IPC) - Section 302, 303, 32, 34
High Courts06 Oct 2015
United India Insurance Company Vs Mozzamel Haque and Others
Gauhati High Court · (2015) 4 GLT 864
Workmens Compensation Act, 1923 - Section 10, 30, 4, 4(1)(c)(ii)
High Courts06 Oct 2015Dismissed
State of Assam and Others Vs Kumud Gogoi
Gauhati High Court · (2015) 4 GLT 1103