High Courts08 Jan 2015
Dilip Karmakar Vs State of Assam
Gauhati High Court · (2015) 1 GLT 288
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
COURT ARCHIVE
Gauhati High Court judgments, 2015
794 judgments · page 40 of 40
High Courts08 Jan 2015Allowed
Jahidul Islam Vs State of Assam
Gauhati High Court · (2015) 1 GLT 277
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120(B), 302
High Courts07 Jan 2015
Hemanta Chutia Vs The State of Assam and Others
Gauhati High Court · (2015) LabIC 1853
High Courts07 Jan 2015
Husna Begum Barbhuiya and Others Vs State of Assam and Others
Gauhati High Court · (2015) 1 LLN 667
High Courts07 Jan 2015Allowed
Dafalakata Janajati High School Vs The Board of Secondary Education and Others
Gauhati High Court · AIR 2015 Guw 52 : (2015) 2 ESC 1099
High Courts07 Jan 2015Disposed off
Hemanta Chutia and Others Vs State of Assam and Others
Gauhati High Court · (2015) 01 GAU CK 0024
High Courts07 Jan 2015Allowed
Debojit Choudhury Vs State of Assam
Gauhati High Court · (2015) CriLJ 1464 : (2015) 3 Crimes 69
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 366, 376
High Courts06 Jan 2015Dismissed
Bharat Chandra Sarma Vs Life Insurance Corporation of India and Others
Gauhati High Court · (2015) 5 GLT 227
Constitution of India, 1950 - Article 51-A(j)Penal Code, 1860 (IPC) - Section 408
High Courts06 Jan 2015Allowed
Nurnahar Begum and Others Vs State of Assam and Others
Gauhati High Court · (2015) 5 GLT 265
Constitution of India, 1950 - Article 14, 16
High Courts06 Jan 2015Dismissed
Ranjeev Goswami Vs State of Assam and Others
Gauhati High Court · (2015) 1 GLT 621
High Courts06 Jan 2015Dismissed
Pradip Kumar Dev Mahanta Vs Agile Hospitals Pvt. Ltd.
Gauhati High Court · (2015) 1 GLT 503
Companies Act, 1956 - Section 433, 433(e), 434, 434(1)(a), 439
High Courts06 Jan 2015Dismissed
Lakshmi Rani Choudhury Vs Union of India
Gauhati High Court · (2015) 1 GLT 247
Railways Act, 1890 - Section 124, 124A
High Courts05 Jan 2015
Sale Ahmed and Others Vs State of Assam and Others
Gauhati High Court · (2015) 1 GLT 421
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 304
High Courts02 Jan 2015Dismissed
Bhaben Gogoi Vs Union of India and Others
Gauhati High Court · (2015) 2 GLT 788
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, 11