High Courts22 Jan 2015Dismissed
Lalnunmawia Vs The State of Mizoram and Others
Gauhati High Court · AIR 2015 Guw 72
Constitution of India, 1950 - Article 14, 226
COURT ARCHIVE
Gauhati High Court judgments, 2015
794 judgments · page 39 of 40
High Courts22 Jan 2015
Durllabh Ch. Das Vs Central Bureau of Investigation (CBI)
Gauhati High Court · (2015) 2 GLD 220 : (2015) 1 GLT 295
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts22 Jan 2015
Joginder Kaur Vs Legal heirs of Satya Ranjan Roy
Gauhati High Court · (2015) 2 GLD 423
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 72, Order 21 Rule 89, 151
High Courts22 Jan 2015
Iman Ali and Others Vs Abdul Mazid and Others
Gauhati High Court · (2015) 01 GAU CK 0008
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 18, Order 20 Rule 18(1), 144, 2(2), 54
High Courts21 Jan 2015Allowed
Bonanza Portfolio Ltd. Vs State of Assam and Others
Gauhati High Court · (2015) 2 BC 616 : (2015) 3 CCR 206 : (2015) 1 GLT 339
Criminal Procedure Code, 1973 (CrPC) - Section 118, 138, 139, 313, 378(4)Evidence Act, 1872 - Section 3, 59, 65 A, 65A, 65BNegotiable Instruments Act, 1881 (NI) - Section 118, 118(a), 138, 138, 139
High Courts20 Jan 2015Allowed
Debabrata Sarkar Vs State of Assam and Others
Gauhati High Court · (2015) 5 GLT 234
High Courts20 Jan 2015Disposed off
Rajib Borah Vs The State of Assam and Others
Gauhati High Court · (2015) 2 GLD 426
High Courts20 Jan 2015
Kamal Dutta Vs Union of India
Gauhati High Court · (2015) 1 GLT 517
Constitution of India, 1950 - Article 21, 22Criminal Procedure Code, 1973 (CrPC) - Section 167(2)Penal Code, 1860 (IPC) - Section 120(B), 34, 406, 409, 420
High Courts20 Jan 2015Partly Allowed
Sanjib Das Vs State of Assam
Gauhati High Court · (2015) 1 GLT 259
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, 326
High Courts20 Jan 2015
Gita Kumari and Others Vs State of Assam and Others
Gauhati High Court · (2015) 2 GLT 1038 : (2015) 1 GLT 251
Constitution of India, 1950 - Article 14, 16
High Courts20 Jan 2015
Illiasuddin Ahmed Vs Hachnian Ahmed and Others
Gauhati High Court · AIR 2015 Guw 49
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12, Order 20 Rule 6A, Order 20 Rule 9, 115, 47
High Courts20 Jan 2015
Sigma Soya Industries Pvt. Limited Vs Sigma Spice Industries Pvt. Limited
Gauhati High Court · (2015) 125 CLA 378 : (2015) 189 CompCas 447 : (2015) 4 CoMPLJ 143 : (2015) 129 SCL 661
Companies Act, 1956 - Section 391(2), 394, 394(I)(b)Companies Act, 2013 - Section 117
High Courts20 Jan 2015Allowed
Dwaraka Prasad Agarwalla Vs Nil Kamal Bezbarua
Gauhati High Court · AIR 2015 Guw 33 : (2015) 2 GLT 1
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 3, Order 20 Rule 9, Order 7 Rule 3, 152, 47Limitation Act, 1963 - Section 25
High Courts19 Jan 2015
Champak Nath Vs State of Assam
Gauhati High Court · (2015) 1 GLT 255
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 357-APenal Code, 1860 (IPC) - Section 307, 325, 326Probation of Offenders Act, 1958 - Section 3, 4
High Courts09 Jan 2015
Abdus Subhan Vs Jaherul Hoque and Others
Gauhati High Court · (2015) 1 GLT 104
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 114, 157, 32(1)Penal Code, 1860 (IPC) - Section 143, 323, 325, 34, 379
High Courts09 Jan 2015Dismissed
Dambarudhar Barman Vs Central Bank of India and Others
Gauhati High Court · (2015) 1 GLT 307
High Courts08 Jan 2015
In Re: State of Assam and Others
Gauhati High Court · (2015) 01 GAU CK 0043
Assam Value Added Tax Act, 2003 - Section 75, 75(3), 76Constitution of India, 1950 - Article 286, 301Criminal Procedure Code, 1973 (CrPC) - Section 173(8)
High Courts08 Jan 2015Partly Allowed
Sharmila Shetty Vs B and A Ltd. and Others
Gauhati High Court · (2015) 1 GLT 492
Companies Act, 1956 - Section 10F
High Courts08 Jan 2015Dismissed
Sanjeev Kumar Kansal Vs Central Bureau of Investigation (CBI) and Others
Gauhati High Court · (2015) 1 GLT 419
Criminal Procedure Code, 1973 (CrPC) - Section 313, 397, 401, 482Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19, 19(1)(c), 7