High Courts05 Feb 2015Disposed off
Oriental Insurance Co. Ltd. Vs Shefali Das and Others
Gauhati High Court · (2015) 3 GLT 416
Motor Vehicles Act, 1988 - Section 140, 149, 149(2), 149(7), 163A
COURT ARCHIVE
Gauhati High Court judgments, 2015
794 judgments · page 37 of 40
High Courts05 Feb 2015Disposed off
Vethita Medeo and Others Vs State of Nagaland and Others
Gauhati High Court · (2015) 2 GLT 188
High Courts05 Feb 2015
Commissioner of Income Tax Vs Chandmal Sarawgi and Co.
Gauhati High Court · (2015) 373 ITR 309 : (2015) 234 TAXMAN 447
High Courts05 Feb 2015Dismissed
Employees State Insurance Corporation Vs Rameshwara Tea Processing Unit
Gauhati High Court · (2015) 147 FLR 452 : (2015) 1 GLT 496 : (2015) 2 LLN 672
Employees State Insurance Act, 1948 - Section 2(12), 2(19), 2(19A), 75, 78
High Courts05 Feb 2015Dismissed
Dina Nath Das Vs Madhab Chandra Das and Others
Gauhati High Court · (2015) 02 GAU CK 0015
Assam Urban Areas Rent Control Act, 1972 - Section 5, 5(5)
High Courts05 Feb 2015
Jyoti Prasad Das and Others Vs Sankar Seal and Others
Gauhati High Court · (2015) 2 GLT 163
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, Order 20 Rule 5Specific Relief Act, 1963 - Section 6, 6(1)
High Courts04 Feb 2015Allowed
Vanlalpekhlui and Others Vs Shivnath Singh and Others
Gauhati High Court · (2015) 3 ACC 166
Motor Vehicles Act, 1988 - Section 173
High Courts04 Feb 2015Disposed off
Anjan Kumar Bhattacharjee Vs The State of Assam and Others
Gauhati High Court · (2015) 02 GAU CK 0067
Assam College Employees (Provincialisation) Act, 2005 - Section 2(d), 6
High Courts04 Feb 2015Disposed off
Anant Fogat Vs State of Nagaland and Others
Gauhati High Court · (2015) 1 GLT 638
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 162, 173(2), 177, 220Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 34
High Courts04 Feb 2015Allowed
Lalmalsawma Vs State of Mizoram
Gauhati High Court · (2015) CriLJ 1722
Criminal Procedure Code, 1973 (CrPC) - Section 164(5)(a), 313Evidence Act, 1872 - Section 119, 6Penal Code, 1860 (IPC) - Section 376(1)
High Courts04 Feb 2015Allowed
Dipak Rava Vs State of Assam
Gauhati High Court · (2015) 02 GAU CK 0013
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 392, 395, 397
High Courts04 Feb 2015Disposed off
Subhash Chandra Das and Others Vs State of Assam and Others
Gauhati High Court · (2015) 02 GAU CK 0005
High Courts03 Feb 2015Allowed
Buduma Mili and Others Vs Marka Mili and Others
Gauhati High Court · (2015) 4 GLT 668
Specific Relief Act, 1963 - Section 6, 6(2)
High Courts03 Feb 2015Allowed
National Insurance Co. Ltd. Vs Roma Savapandit and Others
Gauhati High Court · (2015) 2 GLD 381
Motor Vehicles Act, 1988 - Section 166
High Courts03 Feb 2015Allowed
Padma Saha and Others Vs Sudip Mazumdar and Others
Gauhati High Court · (2015) 2 GLD 385 : (2015) 2 GLT 784
Motor Vehicles Act, 1988 - Section 163, 163-A, 166Penal Code, 1860 (IPC) - Section 279, 304A
High Courts03 Feb 2015Allowed
Imran Hussain and Others Vs State of Assam
Gauhati High Court · (2015) 2 DMC 398 : (2015) 1 GLT 677
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 428Penal Code, 1860 (IPC) - Section 302, 304-B, 34, 498(A), 498-A
High Courts03 Feb 2015Allowed
Mantri Tea Co. Pvt. Ltd. and Others Vs State of Assam and Others
Gauhati High Court · (2015) 1 GLT 500
Companies Act, 1956 - Section 529(A), 530(1)(a)Transfer of Property Act, 1882 - Section 55(1)(g)
High Courts03 Feb 2015Partly Allowed
Dharmeswar Kachari Vs State of Assam
Gauhati High Court · (2015) 1 GLT 435
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 302, 304
High Courts03 Feb 2015Dismissed
Abdul Ali and Others Vs Ibrahim Ali
Gauhati High Court · (2015) 1 GLT 751
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33
High Courts03 Feb 2015Dismissed
Tridip Buragohain and Others Vs State of Assam and Others
Gauhati High Court · (2015) 02 GAU CK 0022
Constitution of India, 1950 - Article 226