Assam Urban Areas Rent Control Act, 1972 - Section 8Civil Procedure Code, 1908 (CPC) - Order 15 Rule 1, Order 41 Rule 1, Order 41 Rule 2, Order 41 Rule 27, Order 42 Rule 1Constitution of India, 1950 - Article 227

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High Courts10 Feb 2015

Sitaram Jha Vs Superintendent of Police, CBI

Gauhati High Court · (2015) 2 GLD 242 : (2015) 2 GLT 265

Penal Code, 1860 (IPC) - Section 120B, 409, 420, 468, 471Prevention of Corruption Act, 1988 - Section 13(1)(d), 30

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High Courts10 Feb 2015Allowed

United India Insurance Co. Ltd. Vs Safiqul Islam and Others

Gauhati High Court · (2015) 145 FLR 651 : (2015) 2 GLT 734 : (2015) 3 LLJ 202

Penal Code, 1860 (IPC) - Section 279, 304-AWorkmens Compensation Act, 1923 - Section 2(1)(g), 2(1)(m), 30, 4, 4(1)(c)(ii)

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High Courts10 Feb 2015Dismissed

Suprabha Bora Vs State of Assam and Others

Gauhati High Court · (2015) 2 GLD 419 : (2015) 2 GLT 374 : (2015) 2 LLN 109

Constitution of India, 1950 - Article 226, 309

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High Courts09 Feb 2015

Premananda Baruah Vs Ajit Phukan and Others

Gauhati High Court · (2015) 3 GLT 527

Registration Act, 1908 - Section 2, 28, 29Transfer of Property Act, 1882 - Section 54

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High Courts09 Feb 2015

Krishna Kanta Oja Vs Gadadhar Oja and Others

Gauhati High Court · (2015) 2 GLT 775

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1(1)(4), Order 23 Rule 1(1)(4)(b), Order 23 Rule 23, Order 23 Rule 3(b)

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High Courts09 Feb 2015Dismissed

Keshab Pathak Vs State of Assam

Gauhati High Court · (2015) 2 GLD 229 : (2015) 2 GLT 272

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 342, 376, 376(2)(f)

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High Courts09 Feb 2015Dismissed

Altafur Rahman and Others Vs Kamakhya Talukdar

Gauhati High Court · AIR 2015 Guw 77 : (2015) 3 GLT 523

Evidence Act, 1872 - Section 92Specific Relief Act, 1963 - Section 16(c)

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High Courts09 Feb 2015Dismissed

Maleka Bibi Vs Rafikul Hussain and Others

Gauhati High Court · (2015) 02 GAU CK 0009

Criminal Procedure Code, 1973 (CrPC) - Section 200, 202, 313Penal Code, 1860 (IPC) - Section 34, 354, 366, 376, 506

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High Courts09 Feb 2015Allowed

Indrani Devi Vs The Union of India and Others

Gauhati High Court · (2015) 2 GLT 1005 : (2015) LabIC 2319

Army Act, 1950 - Section 106Evidence Act, 1872 - Section 108

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High Courts06 Feb 2015Allowed

Pravabati Goswami (Sarma) and Others Vs Nabiruddin Ahmed and Others

Gauhati High Court · (2015) 3 GLT 678

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High Courts06 Feb 2015Allowed

Basistha Sharma Vs Markanda Moni Singh

Gauhati High Court · (2015) 4 GLT 614

Evidence Act, 1872 - Section 136

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High Courts06 Feb 2015Allowed

Siman Paharia Vs State of Assam

Gauhati High Court · (2015) 1 GLT 665

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 357-APenal Code, 1860 (IPC) - Section 302

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High Courts06 Feb 2015Partly Allowed

Navodaya Vidyalaya Samiti and Others Vs M. Nandgopal

Gauhati High Court · (2015) 1 GLT 656

Constitution of India, 1950 - Article 226, 227

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High Courts06 Feb 2015Dismissed

Samuel Nag Vs State of Assam

Gauhati High Court · (2015) 1 GLT 736

Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313, 357-A, 428Penal Code, 1860 (IPC) - Section 302

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High Courts05 Feb 2015Disposed off

Pongathsi Sangtam Vs J. Alam and Others

Gauhati High Court · (2015) 3 GLT 498

Constitution of India, 1950 - Article 215Contempt of Courts Act, 1971 - Section 11, 12

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