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Gauhati High Court judgments, 2015

794 judgments · page 34 of 40

High Courts20 Feb 2015Dismissed

Sanju Khan and Others Vs Union of India and Others

Gauhati High Court · (2015) 2 GLD 231 : (2015) 1 GLT 710

Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(C), 29, 29(1), 42, 42(2)
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High Courts19 Feb 2015

Anjali Das Vs Swapan Kumar Das and Others

Gauhati High Court · (2015) 3 CCR 185 : (2015) 2 DMC 557 : (2015) 1 GLT 671

Criminal Procedure Code, 1973 (CrPC) - Section 127, 178, 179, 407, 407(1)(c)Penal Code, 1860 (IPC) - Section 498(A)Protection of Women From Domestic Violence Act, 2005 - Section 12, 18, 19, 20, 22
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High Courts18 Feb 2015Dismissed

Raju Dutta Vs State of Assam

Gauhati High Court · (2015) 2 GLT 179

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 302, 307, 326, 447
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High Courts18 Feb 2015Partly Allowed

Anaram Nath Vs State of Assam

Gauhati High Court · (2015) 2 GLD 238 : (2015) 2 GLT 366

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(b), 20(b)(ii)(C), 20(bXii)(b), 20(bXii)(C), 20(c)
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High Courts16 Feb 2015Allowed

Priyanath Das Vs State of Assam

Gauhati High Court · (2015) 02 GAU CK 0008

Arms Act, 1959 - Section 25(1)(A)Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 394
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