COURT ARCHIVE

Gauhati High Court judgments, 2015

794 judgments · page 38 of 40

High Courts02 Feb 2015Dismissed

Sachindra Saharia and Others Vs Sabitri Deka and Others

Gauhati High Court · (2015) 1 GLT 745

Criminal Procedure Code, 1973 (CrPC) - Section 145, 146Evidence Act, 1872 - Section 68Transfer of Property Act, 1882 - Section 123, 3

High Courts31 Jan 2015Allowed

Hanif Ali Vs Alok Kumar Roy

Gauhati High Court · (2015) 4 GLT 255

Criminal Procedure Code, 1973 (CrPC) - Section 145, 146Evidence Act, 1872 - Section 101, 102

High Courts31 Jan 2015Dismissed

Assam State Electricity Board and Others Vs Safirun Nessa

Gauhati High Court · (2015) 01 GAU CK 0021

Civil Procedure Code, 1908 (CPC) - Section 80Electricity Act, 2003 - Section 161

High Courts30 Jan 2015Dismissed

Gulam Mohammed Ansari Vs President, Madrassa Idgah and Kabarsthan Committee and Others

Gauhati High Court · (2015) 3 GLT 750

High Courts30 Jan 2015Dismissed

Ashok Kr. Sinha and Others Vs Rabindra Kr. Nath and Others

Gauhati High Court · (2015) 4 GLT 272

Assam (Temporarily Settled Areas) Tenancy Act, 1971 - Section 3(17), 30

High Courts30 Jan 2015Dismissed

State Bank of India and Others Vs Lalsangbera

Gauhati High Court · AIR 2015 Guw 67 : (2015) 3 BC 484 : (2015) 2 GLD 403

Constitution of India, 1950 - Article 21

High Courts30 Jan 2015Partly Allowed

Mrinmoyee Dutta Vs State of Assam and Others

Gauhati High Court · (2015) 2 GLD 706

Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1, Order 14 Rule 1(5)

High Courts29 Jan 2015Dismissed

Peren Village Council Vs State of Nagaland and Others

Gauhati High Court · (2015) 3 GLT 682

Contract Act, 1872 - Section 5

High Courts29 Jan 2015Dismissed

Assam State Electricity Board and Others Vs Sajina Begum Choudhury and Others

Gauhati High Court · (2015) 01 GAU CK 0022

Electricity Act, 2003 - Section 161Motor Vehicles Act, 1988 - Section 163A

High Courts29 Jan 2015Allowed

Bongaigaon Refinary and Petrochemicals Ltd. Vs G.R. Engineering Works Ltd.

Gauhati High Court · AIR 2015 Guw 57 : (2015) 3 ARBLR 395 : (2015) 3 BC 156

Arbitration and Conciliation Act, 1996 - Section 34, 34(2)(b)

High Courts28 Jan 2015Dismissed

Ashit Dey Vs State of Assam

Gauhati High Court · (2015) 3 Crimes 71

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304

High Courts28 Jan 2015Dismissed

Reliance Life Insurance Company Ltd. and Others Vs Bimla Devi Agarwal and Others

Gauhati High Court · (2015) 3 CCR 113 : (2015) 1 GLT 440

Civil Procedure Code, 1908 (CPC) - Order 3 Rule 1, Order 3 Rule 2Criminal Procedure Code, 1973 (CrPC) - Section 200, 204, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 142, 142(a), 145

High Courts28 Jan 2015Dismissed

Dipali Roychoudhury and Sons Vs Union of India and Others

Gauhati High Court · (2015) 01 GAU CK 0023

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31

High Courts28 Jan 2015Partly Allowed

Laljit Nath and Others Vs State of Assam

Gauhati High Court · (2015) CriLJ 1735 : (2015) 2 GLD 215 : (2015) 1 GLT 447

Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 326

High Courts27 Jan 2015Disposed Off

Deepak Das and Others Vs Kuseshwar Das and Others

Gauhati High Court · (2015) 4 GLT 971

Criminal Procedure Code, 1973 (CrPC) - Section 401, 468, 468(2)(b), 473, 482Penal Code, 1860 (IPC) - Section 323, 34, 447

High Courts27 Jan 2015Partly Allowed

H. Lalthangliana Vs State of Mizoram

Gauhati High Court · (2015) CriLJ 2451 : (2015) 3 Crimes 633

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 354, 354(A), 376(2)(1)

High Courts27 Jan 2015Allowed

Jamal Uddin Vs State of Assam

Gauhati High Court · (2015) 01 GAU CK 0006

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376, 420, 506, 511

High Courts23 Jan 2015Disposed off

Jago Nath Roy Vs Bhagwandas Auto Finance Ltd. and Others

Gauhati High Court · (2015) 2 ACC 875 : (2015) 2 AnWR 422 : (2015) 2 GLD 390

High Courts23 Jan 2015Allowed

Rumi Borah Vs State of Assam and Others

Gauhati High Court · (2015) CriLJ 1719

Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 34, 366, 371

High Courts22 Jan 2015Dismissed

Durga Shankar Singh and Others Vs Anju Singh

Gauhati High Court · (2015) 2 GLT 240

Criminal Procedure Code, 1973 (CrPC) - Section 125, 482Penal Code, 1860 (IPC) - Section 498-AProtection of Women From Domestic Violence Act, 2005 - Section 12, 29, 5