Arms Act, 1959 - Section 25(1A), 25(1B), 27Constitution of India, 1950 - Article 21, 22, 22(4), 22(5), 226National Security Act, 1980 - Section 10, 11, 12, 13, 3

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High Courts01 Oct 2015Allowed

Rina Ghose Vs Chandan Paul and Others

Gauhati High Court · (2015) 5 GLT 495

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8(2), Order 8 Rule 6

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High Courts01 Oct 2015Allowed

Jamal Uddin Khan Vs State of Assam

Gauhati High Court · (2015) 4 GLT 1064

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 24, 24(3), 24(4)

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High Courts01 Oct 2015

Mohammad Ali and Others Vs Union of India and Others

Gauhati High Court · (2015) 4 GLT 980

Constitution of India, 1950 - Article 226Foreigners Act, 1946 - Section 9

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High Courts01 Oct 2015Allowed

Khantu Ram Rabha and Others Vs Dispur Barowary Puja Committee & Jyoti Kala Kendra and Others

Gauhati High Court · (2016) AIR (Guw) 9 : (2015) 4 GLT 992

Evidence Act, 1872 - Section 101, 102Penal Code, 1860 (IPC) - Section 406Societies Registration Act, 1860 - Section 6

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High Courts30 Sept 2015Allowed

B. Lalengliani Vs Mizoram khadi and Village Industries Board

Gauhati High Court · (2017) 1 GauLR 146

Constitution of India, 1950 - Article 226

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High Courts30 Sept 2015Allowed

Chanowar Hussain and Others Vs Nurjahan Begum

Gauhati High Court · (2015) 4 GLT 590

Evidence Act, 1872 - Section 101, 102, 58, 67, 68

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High Courts30 Sept 2015Dismissed

Deepanjali Saikia Vs The State of Assam and Others

Gauhati High Court · (2015) 09 GAU CK 0052

Assam Venture Educational Institutions (Provincialisation of Services) Act, 2011 - Section 10(4), 4(2)

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High Courts30 Sept 2015Allowed

Bijoy Boruah and Others Vs State of Assam and Others

Gauhati High Court · (2015) 5 GLT 260

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High Courts30 Sept 2015Dismissed

Howah Khatun Vs Union of India and Others

Gauhati High Court · (2015) 4 GLT 958

Constitution of India, 1950 - Article 226Foreigners Act, 1946 - Section 9

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High Courts30 Sept 2015Dismissed

Bimala Nessa Vs Union of India and Others

Gauhati High Court · (2015) 4 GLT 902

Foreigners Act, 1946 - Section 9

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High Courts30 Sept 2015Dismissed

Asish Debnath and Others Vs Ginia Devi Dhelia

Gauhati High Court · (2015) 4 GLT 1050

Arbitration Act, 1940 - Section 33, 5Assam Urban Areas Rent Control Act, 1972 - Section 4, 5, 7(2), 8Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Order 41 Rule 23 A, Order 41 Rule 23(A), Order 41 Rule 33, Order 43 Rule 1(u)

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High Courts30 Sept 2015