High Courts16 Sept 2015

Bhusan Chandra Roy Vs State of Assam

Gauhati High Court · (2015) 4 GLT 909

Arms Act, 1959 - Section 10, 12, 21, 25(1)(1-B), 25(1-A)Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, 387, 399
High Courts16 Sept 2015Dismissed

Oriental Insurance Co. Ltd. Vs Gita Rani Roy

Gauhati High Court · (2016) 148 FLR 483 : (2015) 4 GLT 954 : (2015) 4 LLJ 760

Evidence Act, 1872 - Section 58Penal Code, 1860 (IPC) - Section 279, 304(A)Workmens Compensation Act, 1923 - Section 30, 4(1)(a)