High Courts29 Sept 2015Allowed
Phukan Chandra Nath Vs The Indian Oil Corporation and Others
Gauhati High Court · (2015) 09 GAU CK 0014
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Gauhati High Court judgments, 2015
794 judgments · page 5 of 40
High Courts28 Sept 2015Allowed
Hriday Das Vs Union of India
Gauhati High Court · (2015) 4 GLT 1034
Central Reserve Police Force Act, 1949 - Section 11(1)Constitution of India, 1950 - Article 226
High Courts28 Sept 2015Allowed
Pradip Kumar Hazarika Vs New India Assurance Company Ltd. and Others
Gauhati High Court · (2015) 5 GLT 32
Constitution of India, 1950 - Article 226
High Courts28 Sept 2015Dismissed
K. Lallianzuala and Others Vs Employees State Insurance Corporation and Others
Gauhati High Court · (2015) 4 GLT 1042
Constitution of India, 1950 - Article 309
High Courts22 Sept 2015Allowed
Nurul Islam Mazarbhuiya and Others Vs Sahab Uddin Choudhury
Gauhati High Court · (2015) 5 GLT 163
Registration Act, 1908 - Section 21, 34, 35, 47, 52
High Courts22 Sept 2015Allowed
United India Insurance Co. Ltd. Vs Imdadul Shiekh and Others
Gauhati High Court · (2016) 148 FLR 664 : (2015) 4 LLJ 534 : (2016) 1 LLN 116 : (2016) LLR 311
Workmens Compensation Act, 1923 - Section 19, 2(i)(g), 30, 4(1)(c)(ii)
High Courts22 Sept 2015Partly Allowed
Akhil Bharatiya Chah Mazdoor Sangha Vs Management of Namrup T.E. and Others
Gauhati High Court · (2015) 147 FLR 639
Industrial Disputes Act, 1947 - Section 11-A
High Courts22 Sept 2015Allowed
Putul Bhar and Others Vs The State of Assam
Gauhati High Court · (2015) 09 GAU CK 0011
Criminal Procedure Code, 1973 (CrPC) - Section 374Penal Code, 1860 (IPC) - Section 395, 397, 399
High Courts21 Sept 2015Dismissed
Lal Mohan Roy and Others Vs Sunil Roy and Others
Gauhati High Court · (2015) 09 GAU CK 0051
High Courts21 Sept 2015Allowed
Sailendra Kr. Borah and Others Vs State of Assam
Gauhati High Court · (2015) 4 GLT 1090
Constitution of India, 1950 - Article 14, 226
High Courts21 Sept 2015Allowed
Arup Kumar Choudhury and Others Vs State of Assam and Others
Gauhati High Court · (2015) 5 GLT 55
Constitution of India, 1950 - Article 19(1)(g), 226
High Courts21 Sept 2015Partly Allowed
Zakir Hussain and Others Vs State of Assam
Gauhati High Court · (2015) 4 GLT 914
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357Penal Code, 1860 (IPC) - Section 300, 302, 304, 323, 325
High Courts19 Sept 2015Allowed
Rinchin Dondup and Others Vs Pema Wange and Others
Gauhati High Court · (2015) 5 GLT 290
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 1, Order 14 Rule 1(5), Order 14 Rule 14, Order 15 Rule 1, Order 20 Rule 5Constitution of India, 1950 - Article 227
High Courts19 Sept 2015Dismissed
Manager, Hukanpukhuri Tea Estate Vs State of Assam and Others
Gauhati High Court · (2015) 147 FLR 642
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 10, 10(1)(c)(d), 17B, 33
High Courts18 Sept 2015Dismissed
Sirajul Hoque and Others Vs The Union of India and Others
Gauhati High Court · (2015) 4 GLT 852
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, 151Penal Code, 1860 (IPC) - Section 420, 468
High Courts18 Sept 2015
Sarat Baladeka and Others Vs Narayan Baishya
Gauhati High Court · (2015) 4 GLT 632
Civil Procedure Code, 1908 (CPC) - Section 145, 146Criminal Procedure Code, 1973 (CrPC) - Section 145Limitation Act, 1963 - Section 25
High Courts18 Sept 2015Allowed
United India Insurance Co. Ltd. Vs Jitumni Choudhury and Others
Gauhati High Court · (2015) 4 GLT 965
Workmens Compensation Act, 1923 - Section 19, 2(1)(g), 30, 4(1)(c)(ii)
High Courts18 Sept 2015
United India Insurance Company Vs Ismail Hussain and Others
Gauhati High Court · (2016) 148 FLR 785 : (2015) 4 LLJ 520 : (2016) 1 LLN 397
Workmens Compensation Act, 1923 - Section 1, 2(i), 2(i)(g), 30, 4(1)(c)
High Courts18 Sept 2015Allowed
Kamal Ch. Nath Vs State of Assam
Gauhati High Court · (2015) 5 GLT 175
Bengal Public Demands Recovery Act, 1913 - Section 10, 3(6), 34, 34(3)(b)(iii), 51Civil Procedure Code, 1908 (CPC) - Section 80
High Courts17 Sept 2015Dismissed
Sunit Kumar Puzari Vs Jadav Ch. Konwar and Others
Gauhati High Court · (2015) 4 GLT 1111
Transfer of Property Act, 1882 - Section 105, 106, 106(1), 107, 122