High Courts08 Sept 2015Disposed Off

Rajendra Prasad Borah Vs State of Assam

Gauhati High Court · (2016) 6 GauLJ 707 : (2017) 1 GauLR 221

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120(B), Section 420, Section 477APrevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2)
High Courts01 Sept 2015Dismissed

Munnaf Ali Vs State of Assam

Gauhati High Court · (2016) 1 CCR 196 : (2015) 4 GLT 434

Criminal Procedure Code, 1973 (CrPC) - Section 313, 342Evidence Act, 1872 - Section 24, 8Penal Code, 1860 (IPC) - Section 120-B, 201, 220, 302, 34