High Courts19 Aug 2015Allowed
Mrs. Afia Begum Vs State of Assam
Gauhati High Court · (2016) 4 NEJ 588
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Gauhati High Court judgments, 2015
794 judgments · page 9 of 40
High Courts19 Aug 2015Dismissed
Workman, Assam Chah Karmachari Vs Management of Dufflating T.E., Jorhat, and Others
Gauhati High Court · (2015) LLR 1270
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10
High Courts19 Aug 2015Dismissed
The Workmen Vs The Management of Dufflating T.E. and Others
Gauhati High Court · (2015) 147 FLR 196 : (2015) 4 LLN 678 : (2015) LLR 1091
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10
High Courts18 Aug 2015Allowed
Satyaban Talukdar Vs State of Assam
Gauhati High Court · (2016) 5 NEJ 349
Constitution of India, 1950 - Article 226
High Courts18 Aug 2015Allowed
Z. Khawzawl Vs Mizoram Information Commission and Others
Gauhati High Court · (2015) 4 GLT 812
Right to Information Act, 2005 - Section 11, 19(3), 8, 8(1)(g), 8(1)(j)
High Courts18 Aug 2015Allowed
RNT Plantations Ltd. and Others Vs State of Assam and Others
Gauhati High Court · (2015) 4 GLT 190
Land Acquisition Act, 1894 - Section 11, 11(1), 12(2)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, 24(1)(a)
High Courts18 Aug 2015
Sandhya Medhi and Others Vs Bolen Deka and Others
Gauhati High Court · (2015) 5 GLT 95
Registration Act, 1908 - Section 17Transfer of Property Act, 1882 - Section 54
High Courts18 Aug 2015Disposed Off
Abdul Matin Barbhuiya Vs Janab Ali Akbar Barbhuiya and Others
Gauhati High Court · (2015) 08 GAU CK 0018
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 145, 146(i)
High Courts18 Aug 2015Dismissed
Forida Khatun Vs The Union of India and Others
Gauhati High Court · (2015) 08 GAU CK 0004
Evidence Act, 1872 - Section 62, 63, 64, 65, 74Foreigners Act, 1946 - Section 9
High Courts14 Aug 2015Dismissed
Layi Mihu and Others Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2015) 4 GLT 16
Criminal Procedure Code, 1973 (CrPC) - Section 207, 320, 397, 397(2), 482Penal Code, 1860 (IPC) - Section 201, 307, 324, 34, 341
High Courts14 Aug 2015Disposed Off
A. Tamjen Jamir and Others Vs The State of Nagaland and Others
Gauhati High Court · (2015) 08 GAU CK 0038
Constitution of India, 1950 - Article 309
High Courts14 Aug 2015Allowed
Ranjan Kanti Bhattacharjee and Others Vs State of Assam and Others
Gauhati High Court · (2015) 08 GAU CK 0019
Assam Scheduled Castes and Scheduled Tribes (Reservation of Vacancies in Services and Posts) Act, 1978 - Section 5Constitution of India, 1950 - Article 16(4-A), 335
High Courts14 Aug 2015Dismissed
Hage Kobing Vs The State of Arunachal Pradesh and Others
Gauhati High Court · AIR 2015 Guw 145 : (2015) 4 GLT 232
High Courts13 Aug 2015Allowed
Dhiraj Kumar Sarkar Vs Debabrata Das
Gauhati High Court · (2015) 4 GLT 244
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, 406, 415, 420, 427
High Courts12 Aug 2015Allowed
Workman Vs Management of Kharjan Tea Estate and Others
Gauhati High Court · (2016) 148 FLR 158 : (2015) 4 LLJ 264 : (2016) LLR 152
Industrial Disputes Act, 1947 - Section 10
High Courts12 Aug 2015Allowed
Bulen Saikia and Others Vs State of Assam
Gauhati High Court · (2015) 4 GLT 36
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302, 364
High Courts12 Aug 2015
Gopal Ch. Kalita Vs Union of India and Others
Gauhati High Court · (2015) 4 GLT 59
High Courts12 Aug 2015Disposed Off
Abul Kalam Azad and Others Vs State of Assam and Others
Gauhati High Court · (2015) 4 GLT 514 : (2015) LabIC 4637
High Courts12 Aug 2015
Sabid Ali Vs State of Assam and Others
Gauhati High Court · (2015) 5 GLT 91
Land Acquisition Act, 1894 - Section 18, 23, 23(1-A), 23(2), 28
High Courts12 Aug 2015
Bina Prava Dutta and Others Vs Biswajit Dutta and Others
Gauhati High Court · (2015) 4 GLT 608
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 18, Order 41 Rule 31