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Gauhati High Court judgments, 2015

794 judgments · page 11 of 40

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High Courts03 Aug 2015Allowed

Pranab Kumar Deka and Others Vs State of Assam and Others

Gauhati High Court · (2015) 4 GLT 103

Constitution of India, 1950 - Article 14, 19, 21, 309
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High Courts03 Aug 2015Disposed off

Prestressed Udyog Vs Union of India and Others

Gauhati High Court · (2015) 08 GAU CK 0008

Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 12
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High Courts31 Jul 2015Dismissed

University Grants Commission and Others Vs Punal Kumar Das and Others

Gauhati High Court · (2015) 4 GLT 150

University Grants Commission Act, 1956 - Section 3, 3(2), 5
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High Courts30 Jul 2015Allowed

Anita Mali and Others Vs State of Assam

Gauhati High Court · (2015) 4 GLT 876

Criminal Procedure Code, 1973 (CrPC) - Section 161, 162, 313Penal Code, 1860 (IPC) - Section 201, 302, 34, 364, 365
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High Courts30 Jul 2015Allowed

Kamal Chandra Bora Vs State of Assam and Others

Gauhati High Court · (2015) 4 GLT 137

Constitution of India, 1950 - Article 226
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High Courts30 Jul 2015Disposed off

Mrigen Barbarah Vs Assam State Electricity Board and Others

Gauhati High Court · (2015) 3 GLT 766

Constitution of India, 1950 - Article 12, 226
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High Courts30 Jul 2015Dismissed

Siddartha Chakraborty Vs The United Bank of India and Others

Gauhati High Court · (2016) 148 FLR 473 : (2015) 4 LLN 374

Industrial Disputes Act, 1947 - Section 33(2)(b), 33(2)(d)
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High Courts30 Jul 2015Dismissed

Narayan Chandra Kar Vs Khatuwala Re-Rolling Mills Pvt. Ltd.

Gauhati High Court · (2015) 4 GLT 973

Evidence Act, 1872 - Section 34
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High Courts29 Jul 2015Partly Allowed

Bhag Singh Chetri Vs Mahindra Singh Rakhra and Others

Gauhati High Court · (2015) 07 GAU CK 0013

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High Courts29 Jul 2015Dismissed

Amanat Hussain and Others Vs Sahida Begum and Others

Gauhati High Court · (2015) 07 GAU CK 0012

Hindu Minority and Guardianship Act, 1956 - Section 11, 6, 7, 8, 8(2)Limitation Act, 1963 - Section 6
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High Courts29 Jul 2015Allowed

Arjun Gowala Vs The State of Assam

Gauhati High Court · (2015) 07 GAU CK 0009

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
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High Courts28 Jul 2015Dismissed

Meghmallar Estates & Services Pvt. Ltd. and Others Vs Ghanashyam Talukdar

Gauhati High Court · (2015) 4 GLT 700

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12A, Order 6 Rule 1Contract Act, 1872 - Section 55Specific Relief Act, 1963 - Section 16, 16(c), 20, 23, 28
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High Courts28 Jul 2015Disposed Off

Nikunja Kathar and Others Vs State of Assam and Others

Gauhati High Court · (2015) 4 GLT 575

Arms Act, 1959 - Section 25(1-A), 27Criminal Procedure Code, 1973 (CrPC) - Section 167(2), 167(2)(a)(i), 362, 397, 401Penal Code, 1860 (IPC) - Section 120(B), 121-A, 122, 201, 302
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High Courts28 Jul 2015Allowed

Prafulla Chandra Panda Vs The Union of India and Others

Gauhati High Court · (2015) 07 GAU CK 0016

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High Courts28 Jul 2015Partly Allowed

Malek Ali and Others Vs Amzed Ali and Others

Gauhati High Court · (2015) 07 GAU CK 0011

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High Courts28 Jul 2015

In Re: Buragohain Tea Company Limited

Gauhati High Court · (2016) 130 CLA 264 : (2016) 133 SCL 73

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
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High Courts27 Jul 2015Allowed

Nizam Uddin and Others Vs The Assam Board of Revenue and Others

Gauhati High Court · (2015) 07 GAU CK 0015

Assam Land (Requisition and Acquisition) Act, 1964 - Section 3(1)Civil Procedure Code, 1908 (CPC) - Section 2(2)
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High Courts24 Jul 2015Allowed

Manoj Kumar Baruah Vs State of Assam and Others

Gauhati High Court · (2015) 4 GLT 144

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High Courts24 Jul 2015Allowed

Mohibul Haque Vs State of Assam and Others

Gauhati High Court · (2015) 3 GLT 659

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 302, 304
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High Courts24 Jul 2015Disposed off

State of Assam and Others Vs Selim Uddin and Others

Gauhati High Court · (2015) 3 GLT 553

Arms Act, 1959 - Section 25(1-B)(a), 27(3), 3Arms Act, 1959 - Section 25(1-B)(a), 27(3), 3Criminal Procedure Code, 1973 (CrPC) - Section 133, 313, 428, 43
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