High Courts15 Jul 2015Dismissed
Saha Ali Vs Union of India and Others
Gauhati High Court · (2015) 2 GLD 575 : (2015) 4 GLT 546
Constitution of India, 1950 - Article 226Foreigners Act, 1946 - Section 2(a), 9
COURT ARCHIVE
Gauhati High Court judgments, 2015
794 judgments · page 13 of 40
High Courts15 Jul 2015Dismissed
Rukia Begum Vs Union of India and Others
Gauhati High Court · (2015) 2 GLD 573
Foreigners Act, 1946 - Section 9
High Courts15 Jul 2015Dismissed
Bhaiti Bhuyan and Others Vs State of Assam
Gauhati High Court · (2015) 3 GLT 668
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34
High Courts15 Jul 2015Dismissed
J. Geeta Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2015) 3 GLT 454
Competition Act, 2002 - Section 20Constitution of India, 1950 - Article 14, 19(1)(g), 21Income Tax Act, 1961 - Section 12(2), 139(1), 139(4), 3(2)
High Courts15 Jul 2015Partly Allowed
Bilaman Pegu Vs State of Assam
Gauhati High Court · (2015) 3 GLT 446
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 24Penal Code, 1860 (IPC) - Section 392, 395, 411
High Courts15 Jul 2015Allowed
Satya Narayan Prasad Gupta Vs The State of Assam and Others
Gauhati High Court · (2015) 07 GAU CK 0019
High Courts15 Jul 2015Dismissed
J. Geetha Vs The State of Arunachal Pradesh and Others
Gauhati High Court · (2015) 07 GAU CK 0017
Competition Act, 2002 - Section 12(2), 20, 3(2)Constitution of India, 1950 - Article 14, 19(1)(g), 21Income Tax Act, 1961 - Section 139(1), 139(4)
High Courts15 Jul 2015Dismissed
Ashikur Rahman and Others Vs State of Assam and Others
Gauhati High Court · (2015) 4 GLT 815
Assam Venture Educational Institutions (Provincialisation of Services) Act, 2011 - Section 4(1)Constitution of India, 1950 - Article 226
High Courts15 Jul 2015Dismissed
Kishore Barman Vs State of Assam and Others
Gauhati High Court · (2015) 4 GLT 1022
High Courts14 Jul 2015Dismissed
Rajeeb Bhattacharjee Vs Numaligarh Refinery Ltd. and Others
Gauhati High Court · (2015) 2 GLD 597 : (2015) 4 GLT 549 : (2015) 3 GLT 633
Constitution of India, 1950 - Article 12, 14, 226Specific Relief Act, 1963 - Section 14, 14(1), 16
High Courts14 Jul 2015Allowed
Abdul Rahman Vs State of Assam
Gauhati High Court · (2015) 3 GLT 624
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts14 Jul 2015Allowed
K. Shiva Prasad Vs Mithravinda Rao
Gauhati High Court · (2015) 3 GLT 442
High Courts14 Jul 2015Partly Allowed
Sadhan Kumar Baishya Vs State of Assam and Others
Gauhati High Court · (2015) 07 GAU CK 0023
Constitution of India, 1950 - Article 226, 311, 311(2)
High Courts14 Jul 2015Dismissed
Sahid Ali Vs The Union of India and Others
Gauhati High Court · (2015) 2 GLD 568 : (2015) 4 GLT 504
Constitution of India, 1950 - Article 226Foreigners Act, 1946 - Section 2(a)
High Courts13 Jul 2015Allowed
Kakoti Engineering Works and Others Vs Oil and Natural Gas Corporation Ltd. and Others
Gauhati High Court · (2016) 1 BC 511 : (2015) 4 GLT 636
Constitution of India, 1950 - Article 14, 226Factories Act, 1948 - Section 112, 2, 2(k), 2(k)(i), 2(m)Industries (Development and Regulation) Act, 1951 - Section 11B, 2
High Courts13 Jul 2015
Holiday Air Travels Vs Oil and Natural Gas Corporation Ltd. and Others
Gauhati High Court · (2015) 07 GAU CK 0024
Constitution of India, 1950 - Article 12, 14, 226Contract Act, 1872 - Section 5
High Courts13 Jul 2015Allowed
Mahendra Chouhan Vs The State of Assam
Gauhati High Court · (2015) 07 GAU CK 0022
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts26 Jun 2015
Sushmita Das Vs State of Assam and Others
Gauhati High Court · (2015) 2 GLD 557
Assam Excise Act, 2000 - Section 16, 18, 18(d), 21, 22Constitution of India, 1950 - Article 19(1)(g)
High Courts26 Jun 2015Dismissed
Rabindra Kr. Roy Vs State of Assam and Others
Gauhati High Court · (2015) 4 GLT 673
Constitution of India, 1950 - Article 311
High Courts26 Jun 2015Dismissed
Siotia Steels Ltd. Vs National Building Construction Corporation Ltd. and Others
Gauhati High Court · (2015) 4 GLT 686
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 16, 151, 80Contract Act, 1872 - Section 25, 25(3)Evidence Act, 1872 - Section 3, 34