High Courts19 Jun 2015
Archana Varma Vs State of Assam and Others
Gauhati High Court · (2015) 4 GLT 533
Criminal Procedure Code, 1973 (CrPC) - Section 153(3), 154(1), 154(3), 156, 156(3)Prevention of Corruption Act, 1988 - Section 19, 19(3)
COURT ARCHIVE
Gauhati High Court judgments, 2015
794 judgments · page 15 of 40
High Courts19 Jun 2015Partly Allowed
Sukumar Namasudra and Others Vs Bhojan Namasudra and Others
Gauhati High Court · (2015) 4 GLT 123
Evidence Act, 1872 - Section 92
High Courts19 Jun 2015Dismissed
K. Theunuo Vs Temsutemjen (Er.) and Others
Gauhati High Court · (2015) 4 GLT 1
Constitution of India, 1950 - Article 14, 16
High Courts19 Jun 2015Disposed Off
Paresh Chandra Das Vs Pradip Kumar Roy and Others
Gauhati High Court · (2015) 2 GLD 694 : (2015) 4 GLT 447
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31, 34Registration Act, 1908 - Section 17, 49Transfer of Property Act, 1882 - Section 106, 53-A
High Courts19 Jun 2015Allowed
C.S.H.N. Murthy Vs Tezpur University and Others
Gauhati High Court · (2015) 3 GLT 346
Constitution of India, 1950 - Article 311(2)Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 - Section 9(1)
High Courts19 Jun 2015
Biswajit Bhattacharjee and Others Vs Pranati Kana Das and Others
Gauhati High Court · (2015) 06 GAU CK 0002
Civil Procedure Code, 1908 (CPC) - Section 47
High Courts18 Jun 2015Allowed
Jyotish Deka and Others Vs Gajendra Deka and Others
Gauhati High Court · AIR 2015 Guw 142 : (2015) 2 GLD 685 : (2015) 4 GLT 322
Transfer of Property Act, 1882 - Section 54
High Courts17 Jun 2015Dismissed
Md. Abdul Sukur Vs Md. Mufassil Ali Laskar
Gauhati High Court · (2016) 6 GauLJ 680 : (2017) 1 GauLR 111
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
High Courts17 Jun 2015Dismissed
Ramen Bora Vs Brajen Bora
Gauhati High Court · (2015) 2 GLD 682 : (2015) 4 GLT 367
Contract Act, 1872 - Section 11, 12, 23Evidence Act, 1872 - Section 58Specific Relief Act, 1963 - Section 31(1)
High Courts17 Jun 2015Disposed off
Gita Rani Dhar and Others Vs Milan Kanti Dey and Others
Gauhati High Court · (2015) 3 GLT 282
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 3, Order 7 Rule 11, Order 7 Rule 3, 152, 47
High Courts17 Jun 2015Allowed
Hiteswar Kardong and Others Vs Union of India and Others
Gauhati High Court · (2015) 06 GAU CK 0040
Constitution of India, 1950 - Article 226
High Courts16 Jun 2015Disposed Off
Anjali Ahmed Vs State of Assam
Gauhati High Court · (2017) 1 GauLR 1
Constitution of India, 1950 - Article 226
High Courts16 Jun 2015Allowed
Kalbasi Goala and Others Vs Ram Naresh Goala and Others
Gauhati High Court · (2015) 2 GLD 668
High Courts16 Jun 2015Disposed off
Amjad Ali Sheikh and Others Vs The State of Assam and Others
Gauhati High Court · (2015) 3 LLN 380
Assam Venture Educational Institutions (Provincialisation of Services) Act, 2011 - Section 3, 3(1), 3(1)(i), 3(1)(ii), 3(2)Constitution of India, 1950 - Article 30
High Courts16 Jun 2015Disposed off
Anjali Ahmed Vs The State of Assam and Others
Gauhati High Court · (2015) 06 GAU CK 0007
Assam Venture Educational Institutions (Provincialisation of Services) Act, 2011 - Section 10, 3, 3(1), 3(1)(ii), 3(2)Constitution of India, 1950 - Article 30
High Courts16 Jun 2015Dismissed
Ram Niyati Goala and Others Vs Ram Naresh Goala and Others
Gauhati High Court · (2015) 06 GAU CK 0006
High Courts16 Jun 2015Dismissed
Chunilal Chauhan and Others Vs Jogendra Mishra and Others
Gauhati High Court · (2015) 4 GLT 363
Registration Act, 1908 - Section 48Transfer of Property Act, 1882 - Section 53A
High Courts16 Jun 2015Disposed off
Jatindra Chandra Deb and Others Vs Ashim Kumar Ghosh and Others
Gauhati High Court · AIR 2015 Guw 136 : (2015) 3 GLT 752
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 5, 11Transfer of Property Act, 1882 - Section 106
High Courts16 Jun 2015Dismissed
Riazul Ahmed Vs State of Assam
Gauhati High Court · (2015) 3 GLT 291
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 302
High Courts12 Jun 2015Allowed
Sukumari Sharma and Others Vs Raj Gobindo Chakraborty and Others
Gauhati High Court · (2015) 2 GLD 675