High Courts10 Jun 2015Allowed
Buragohain Tea Co. Ltd. and Others Vs Cosmos Business Pvt. Ltd.
Gauhati High Court · (2015) 4 GLT 984
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6
COURT ARCHIVE
Gauhati High Court judgments, 2015
794 judgments · page 17 of 40
High Courts09 Jun 2015
Rahima Khatun Vs Union of India and Others
Gauhati High Court · (2015) 2 GLD 548 : (2015) 4 GLT 500
Constitution of India, 1950 - Article 226Foreigners Act, 1946 - Section 9
High Courts09 Jun 2015Allowed
Rahizuddin and Others Vs Ahela Bewa and Others
Gauhati High Court · (2015) 4 GLT 301
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 9, Order 22 Rule 2, Order 22 Rule 4, Order 43 Rule 1(k)
High Courts09 Jun 2015Dismissed
Lalruatsanga Vs State of Mizoram
Gauhati High Court · (2015) CriLJ 4082
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 365, 376(2)(f), 506
High Courts09 Jun 2015
Basant Jain Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2015) 4 GLT 968
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, 80Limitation Act, 1963 - Section 14
High Courts09 Jun 2015Disposed off
Amir Uddin Laskar and Others Vs State of Assam and Others
Gauhati High Court · (2015) 2 GLD 545 : (2015) 3 GLT 726
High Courts09 Jun 2015Dismissed
Rupanjali Gogoi and Others Vs Golap Saikia and Others
Gauhati High Court · (2015) 3 GLT 325
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31
High Courts09 Jun 2015Dismissed
Digendra Nath Das and Others Vs Nikhil Ch. Das and Others
Gauhati High Court · (2015) 06 GAU CK 0029
High Courts09 Jun 2015
Ramji Sarmah Vs Saraswati Devi and Others
Gauhati High Court · (2015) 06 GAU CK 0024
Civil Procedure Code, 1908 (CPC) - Section 115
High Courts09 Jun 2015Dismissed
National Insurance Co. Ltd. Vs Arjun Mondal and Others
Gauhati High Court · (2015) 06 GAU CK 0023
Constitution of India, 1950 - Article 227Motor Vehicles Act, 1988 - Section 169, 173(1)
High Courts08 Jun 2015Dismissed
Khalik Ahmed Vs Tohsin Ali and Others
Gauhati High Court · (2015) 3 GLT 322
High Courts05 Jun 2015Disposed off
Lianchungnunga Vs State of Mizoram
Gauhati High Court · (2016) 1 CCR 302 : (2015) CriLJ 3883
Constitution of India, 1950 - Article 161, 72Criminal Procedure Code, 1973 (CrPC) - Section 432, 433Penal Code, 1860 (IPC) - Section 323, 376(1)
High Courts05 Jun 2015Allowed
Khaleda Begum Vs Tajul Islam and Others
Gauhati High Court · (2015) 3 GLT 507
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 65(c), 65(e), 74(2)
High Courts05 Jun 2015Disposed off
Ramhmangaihai and Others Vs State of Mizoram and Others
Gauhati High Court · (2015) LabIC 3187
Constitution of India, 1950 - Article 14, 16, 226, 309, 39(d)
High Courts05 Jun 2015Dismissed
Mahendra Nath Sarma Vs The State of Assam and Others
Gauhati High Court · (2015) 06 GAU CK 0022
Assam Classical Institutions (Sanskrit and Pali-prakrit) (Provincialisation) Act, 1996 - Section 4 (3)
High Courts05 Jun 2015Dismissed
Amitava Sinha Vs The State of Assam and Others
Gauhati High Court · (2015) 3 GLT 1
Arms Act, 1959 - Section 25(1)(A)Constitution of India, 1950 - Article 21, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 156(3), 197, 197(i)
High Courts04 Jun 2015Allowed
The State of Assam Vs Sri Sushil Kumar @ Chandra Sarma
Gauhati High Court · (2016) 6 GauLJ 330 : (2016) 5 GauLT 342
Constitution of India, 1950 - Article 226
High Courts04 Jun 2015Dismissed
Azad Khan Vs State of Assam
Gauhati High Court · (2015) 3 GLT 329
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 302, 304-II
High Courts04 Jun 2015Dismissed
State of Assam and Others Vs Sushil Kumar
Gauhati High Court · (2015) 2 GLD 552
High Courts04 Jun 2015Disposed off
Kamla Bibi and Others Vs Abdul Khalique and Others
Gauhati High Court · (2015) 5 GLT 9
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9