High Courts12 Jun 2015Allowed
Bhim Bahadur and Others Vs Raj Gobindo Chakraborty and Others
Gauhati High Court · (2015) 4 GLT 353
COURT ARCHIVE
Gauhati High Court judgments, 2015
794 judgments · page 16 of 40
High Courts12 Jun 2015Allowed
Rash Behari Singh and Others Vs State of Assam
Gauhati High Court · (2015) 2 GLD 678
Civil Procedure Code, 1908 (CPC) - Section 80
High Courts12 Jun 2015Allowed
Pratap Kaivarta Vs Union of India and Others
Gauhati High Court · (2015) 06 GAU CK 0059
Central Industrial Security Force Act, 1968 - Section 9Civil Procedure Code, 1908 (CPC) - Section 20(c)Constitution of India, 1950 - Article 226, 226(1), 226(2)
High Courts12 Jun 2015Dismissed
Ajoram Nath Vs Basanti Bala Nath
Gauhati High Court · (2015) 3 GLT 304
Criminal Procedure Code, 1973 (CrPC) - Section 145Evidence Act, 1872 - Section 35, 90Specific Relief Act, 1963 - Section 6
High Courts12 Jun 2015Allowed
Ajit Doley Vs State of Assam
Gauhati High Court · (2015) 3 GLT 68
Criminal Procedure Code, 1973 (CrPC) - Section 313, 328, 329, 330, 331Penal Code, 1860 (IPC) - Section 201, 302, 329, 331
High Courts12 Jun 2015Dismissed
Ajit Kumar Baruah Vs Dilip Kr. Das
Gauhati High Court · (2015) 06 GAU CK 0034
High Courts12 Jun 2015Allowed
Dwipen Saikia and Others Vs Jitumoni Saikia
Gauhati High Court · AIR 2015 Guw 134
Civil Procedure Code, 1908 (CPC) - Section 151Family Courts Act, 1984 - Section 7
High Courts12 Jun 2015Allowed
Rasbehari Singha and Others Vs State of Assam
Gauhati High Court · (2015) 4 GLT 869
Civil Procedure Code, 1908 (CPC) - Section 80
High Courts12 Jun 2015Dismissed
Anam Uddin Laskar and Others Vs The State of Assam
Gauhati High Court · (2015) 3 GLT 316
Criminal Procedure Code, 1973 (CrPC) - Section 161, 357(A)Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 326
High Courts11 Jun 2015Dismissed
Eastern Enterprise Vs Diganta Saikia
Gauhati High Court · (2015) 4 GLT 977
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4, Order 30 Rule 1Evidence Act, 1872 - Section 34Limitation Act, 1963 - Section 18, 3(1)
High Courts11 Jun 2015Dismissed
Rana and Others Vs Ajijunnessa and Others
Gauhati High Court · (2015) 4 GLT 133
Specific Relief Act, 1963 - Section 34
High Courts11 Jun 2015Dismissed
Samar Krishna Nath Vs Amarendra Nath and Others
Gauhati High Court · (2015) 2 GLD 671 : (2015) 4 GLT 317
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 9Evidence Act, 1872 - Section 41
High Courts11 Jun 2015Dismissed
Bhanumati Ghosh and Others Vs The State of Assam and Others
Gauhati High Court · (2015) 2 GLD 688 : (2015) 4 GLT 370
Civil Procedure Code, 1908 (CPC) - Section 100Constitution of India, 1950 - Article 14
High Courts11 Jun 2015Disposed off
ABC India Limited Vs Oil and Natural Gas Corporation Ltd.
Gauhati High Court · (2015) 06 GAU CK 0027
Arbitration and Conciliation Act, 1996 - Section 16, 34, 37, 37(2)(a), 8
High Courts11 Jun 2015
Zenith Drugs and Allied Agencies Pvt. Ltd. Vs United Bank of India and Others
Gauhati High Court · (2015) 06 GAU CK 0026
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 3, Order 37 Rule 3(5), Order 37 Rule 3(6), Order 37 Rule 37, Order 37 Rule 6
High Courts11 Jun 2015Dismissed
Biswanath Ojha and Others Vs Rajib Shah
Gauhati High Court · (2015) 2 GLD 627 : (2015) 4 GLT 522
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 9, Order 9 Rule 13
High Courts10 Jun 2015Dismissed
National Small Industries Corporation Ltd. Vs State Bank of India and Others
Gauhati High Court · (2015) 4 GLT 988
Evidence Act, 1872 - Section 67
High Courts10 Jun 2015Disposed off
Anita Gayan and Others Vs State of Assam and Others
Gauhati High Court · (2015) 2 GLD 630 : (2015) 3 GLT 80
High Courts10 Jun 2015Dismissed
Gunajeet Mazumder Vs The State of Assam and Others
Gauhati High Court · (2015) 06 GAU CK 0036
High Courts10 Jun 2015
Nasir Hussain and Others Vs State of Assam and Others
Gauhati High Court · (2015) 3 GLT 109