High Courts04 Jun 2015
Sanat Ranjan Baruah Vs Swapan Dey and Others
Gauhati High Court · (2015) 2 GLD 633
Evidence Act, 1872 - Section 90
COURT ARCHIVE
Gauhati High Court judgments, 2015
794 judgments · page 18 of 40
High Courts04 Jun 2015Dismissed
Narendra Bordoloi Vs The State of Assam
Gauhati High Court · (2015) 3 GLT 270
Penal Code, 1860 (IPC) - Section 302, 307, 326, 34, 341
High Courts03 Jun 2015Dismissed
Dipak Kumar Kar Vs Bishwajit Das and Others
Gauhati High Court · (2015) 3 GLT 248
Specific Relief Act, 1963 - Section 20
High Courts03 Jun 2015Disposed off
Ram Milan Vs Union of India and Others
Gauhati High Court · (2015) LabIC 3402
Administrative Tribunals Act, 1985 - Section 19(4)
High Courts02 Jun 2015Allowed
Dharani Baishya and Others Vs Hareswar Baishya and Others
Gauhati High Court · (2015) 3 GLT 776
Criminal Procedure Code, 1973 (CrPC) - Section 145, 146, 146(1)Registration Act, 1908 - Section 17Transfer of Property Act, 1882 - Section 54
High Courts02 Jun 2015Dismissed
Uma Kanta Banik Vs Ratan Lal Banik and Others
Gauhati High Court · (2015) 06 GAU CK 0047
Assam Non-Agricultural Urban Areas Tenancy Act, 1955 - Section 2, 6Civil Procedure Code, 1908 (CPC) - Section 100
High Courts02 Jun 2015Allowed
Renuka Rabha and Others Vs Gopal Ch. Deka
Gauhati High Court · (2015) 3 GLT 514
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31Criminal Procedure Code, 1973 (CrPC) - Section 107Registration Act, 1908 - Section 49
High Courts02 Jun 2015Allowed
Upasana Das Vs The Union of India and Others
Gauhati High Court · (2015) 3 GLT 95
Tezpur University Act, 1993 - Section 26
High Courts02 Jun 2015Dismissed
Edward Kramsa and Others Vs The Karbianglong Autonomous Council and Others
Gauhati High Court · AIR 2015 Guw 125
High Courts02 Jun 2015
Rajesh Kumar Bharatia and Others Vs Krishna Kumar Bharatia
Gauhati High Court · AIR 2015 Guw 120
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4Criminal Procedure Code, 1973 (CrPC) - Section 133Evidence Act, 1872 - Section 3
High Courts02 Jun 2015Dismissed
Swapan Das Vs Pradip Kr. Paul and Others
Gauhati High Court · (2015) 06 GAU CK 0015
High Courts02 Jun 2015Allowed
Madhusudhan Paul and Others Vs Ganesh Biswas
Gauhati High Court · AIR 2015 Guw 123
Specific Relief Act, 1963 - Section 6
High Courts02 Jun 2015
Congress Gogoi and Others Vs The State of Assam
Gauhati High Court · (2015) CriLJ 4221 : (2015) 3 GLT 311
Criminal Procedure Code, 1973 (CrPC) - Section 374Penal Code, 1860 (IPC) - Section 302, 304(ii), 34
High Courts01 Jun 2015Disposed off
Mina Hazarika and Others Vs The State of Assam and Others
Gauhati High Court · (2015) 3 GLT 286
High Courts29 May 2015Dismissed
Milon Kanti Roy and Others Vs State of Assam and Others
Gauhati High Court · (2015) 05 GAU CK 0022
High Courts28 May 2015Disposed Off
Raitani Engineering Works Pvt. Ltd. Vs Union of India and Others
Gauhati High Court · (2015) 2 GLD 615
Arbitration Act, 1940 - Section 11(6), 14, 14(2), 15, 16Arbitration and Conciliation Act, 1996 - Section 11(6), 33, 34, 34(1), 34(2)
High Courts28 May 2015Allowed
Shahanaz Alfida Wahib Vs Union Bank of India and Others
Gauhati High Court · (2015) 3 GLT 666
High Courts28 May 2015Dismissed
All Assam Non Govt. Health Establishment Association and Others Vs State of Assam and Others
Gauhati High Court · (2015) 83 VST 542
Assam Tax on Luxuries (Hotels and Lodging Houses) Act, 1989 - Section 2Industrial Disputes Act, 1947 - Section 2(j)
High Courts28 May 2015Disposed off
Nurul Islam Vs The State of Assam and Others
Gauhati High Court · (2015) 05 GAU CK 0052
High Courts28 May 2015Disposed off
Raitani Engineering Works Pvt. Ltd. Vs The Union of India and Others
Gauhati High Court · (2015) 5 ARBLR 596 : (2015) 4 GLT 476
Arbitration Act, 1940 - Section 14, 14(2), 15, 16, 16(1)Arbitration and Conciliation Act, 1996 - Section 11(6), 33, 34, 34(1), 34(2)