High Courts21 May 2015Dismissed
Tahir Ali and Others Vs State of Assam
Gauhati High Court · (2015) 05 GAU CK 0057
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 307, 326, 34, 342
COURT ARCHIVE
Gauhati High Court judgments, 2015
794 judgments · page 20 of 40
High Courts21 May 2015Allowed
Raja Kakati Vs Union of India and Others
Gauhati High Court · (2015) 05 GAU CK 0046
Constitution of India, 1950 - Article 14, 19(1)(g), 21
High Courts21 May 2015Dismissed
All India Road Transport Agency Vs Indian Oil Corporation Ltd.
Gauhati High Court · (2015) 3 GLT 759
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 41 Rule 22Partnership Act, 1932 - Section 69, 69(1), 69(2)Penal Code, 1860 (IPC) - Section 409
High Courts21 May 2015
Banwarilal Agarwalla and Others Vs Tara Prasad Borthakur and Others
Gauhati High Court · (2015) 05 GAU CK 0014
Assam Urban Areas Rent Control Act, 1972 - Section 5(4)Civil Procedure Code, 1908 (CPC) - Order 41 Rule 25, Order 41 Rule 26
High Courts20 May 2015Dismissed
Firoz Khan and Others Vs State of Assam
Gauhati High Court · (2015) 3 GLT 379
Criminal Procedure Code, 1973 (CrPC) - Section 162, 313Penal Code, 1860 (IPC) - Section 302, 325, 326, 34
High Courts20 May 2015Dismissed
Prem Sarin and Others Vs National Insurance Company Ltd.
Gauhati High Court · (2015) 05 GAU CK 0061
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4, Order 20 Rule 12A, 10
High Courts20 May 2015Dismissed
Tuta Mialaskar Vs Abdul Musabbir Ali Laskar and Others
Gauhati High Court · (2015) 2 GLD 602 : (2015) 3 GLT 195
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 94, Order 21 Rule 95, Order 22 Rule 4, Order 22 Rule 4(3)Evidence Act, 1872 - Section 65
High Courts20 May 2015
Mijanur Rahman Sheikh Vs The State of Assam and Others
Gauhati High Court · (2015) 05 GAU CK 0034
High Courts20 May 2015Allowed
Paresh Vs Puthimai Das and Others
Gauhati High Court · (2015) 2 GLD 742 : (2015) 4 GLT 357
Specific Relief Act, 1963 - Section 31, 34Transfer of Property Act, 1882 - Section 54
High Courts19 May 2015Partly Allowed
Reba Das Vs State of Assam
Gauhati High Court · (2015) 3 GLT 263
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313Penal Code, 1860 (IPC) - Section 300, 302, 304
High Courts19 May 2015Dismissed
Manasjyoti Das and Others Vs State of Assam and Others
Gauhati High Court · (2015) 2 GLD 730 : (2015) 2 GLT 762
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)
High Courts19 May 2015Allowed
Niva Baruah and Others Vs Mamoni Baruah and Others
Gauhati High Court · (2015) 05 GAU CK 0063
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12ASpecific Relief Act, 1963 - Section 16(c), 20, 22, 22(1), 28Transfer of Property Act, 1882 - Section 53-A
High Courts19 May 2015Dismissed
Abed Ali Vs State of Assam and Others
Gauhati High Court · (2015) 4 BC 29 : (2015) 2 GLT 1048
Criminal Procedure Code, 1973 (CrPC) - Section 482General Clauses Act, 1897 - Section 9Limitation Act, 1963 - Section 12
High Courts19 May 2015Disposed off
Mahodar Chandra Thakuria and Others Vs The Union of India and Others
Gauhati High Court · (2015) 2 GLD 638 : (2015) 4 GLT 99
High Courts19 May 2015Dismissed
National Insurance Company Ltd. Vs Kanai Das and Others
Gauhati High Court · (2015) 147 FLR 456 : (2015) 3 LLJ 350
Workmens Compensation Act, 1923 - Section 30
High Courts19 May 2015Dismissed
The Ahmed Tea Co. (Pvt.) Ltd. Vs Tarsem Singh Bhogal and Others
Gauhati High Court · (2015) 05 GAU CK 0028
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, 151
High Courts19 May 2015Dismissed
M. Ahmed Bhuyan and Co. and Others Vs Lalit Kumar Chakraborty and Others
Gauhati High Court · (2015) 2 GLD 642 : (2015) 3 GLT 185
Assam Urban Areas Rent Control Act, 1972 - Section 5
High Courts15 May 2015Disposed Off
Suring Pakba Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2015) 5 GLT 4
High Courts15 May 2015Allowed
Taku Taya Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2015) 3 GLT 676
High Courts15 May 2015Dismissed
Satyendra Malakar and Others Vs Monoranjan Das
Gauhati High Court · (2015) 05 GAU CK 0032
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10(2)