COURT ARCHIVE

Gauhati High Court judgments, 2015

794 judgments · page 22 of 40

High Courts08 May 2015Dismissed

Ngurthanmawia and Others Vs L. Tochhawng and Others

Gauhati High Court · (2015) 3 GLT 730

Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 129, 215, 226Contempt of Courts Act, 1971 - Section 12, 2(b), 20

High Courts08 May 2015Dismissed

Dhirendra Chandra Sutradhar Vs The State of Assam and Others

Gauhati High Court · (2015) 146 FLR 307

High Courts08 May 2015

PDP Steels Limited Vs State of Assam and Others

Gauhati High Court · (2015) 81 VST 445

Assam Entry Tax Act, 2008 - Section 2, 3, 3(2), 3(2)(i)

High Courts07 May 2015Allowed

Awnghlau Vs State of Mizoram

Gauhati High Court · (2015) 4 GLT 834

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302

High Courts07 May 2015Allowed

Tsukjemwati Ao Vs State of Nagaland and Others

Gauhati High Court · (2015) LabIC 3356

High Courts07 May 2015Allowed

Samar Madhua Vs State of Assam

Gauhati High Court · (2015) 2 GLT 740

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 302, 34

High Courts07 May 2015Partly Allowed

Mahendra Bora Vs Guna Bora

Gauhati High Court · (2016) 1 GLT 198

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 9

High Courts07 May 2015Allowed

Zubeda Ahmed Vs Fazlia Begum

Gauhati High Court · (2016) AIR (Guw) 5

Succession Act, 1925 - Section 272, 370, 370(2), 371, 372

High Courts07 May 2015

Golap Borah and Others Vs Korneswar Borah and Others

Gauhati High Court · AIR 2015 Guw 99

Criminal Procedure Code, 1973 (CrPC) - Section 145Evidence Act, 1872 - Section 68, 69Transfer of Property Act, 1882 - Section 123, 3

High Courts07 May 2015Disposed off

Global Carrying India and Others Vs The Union of India and Others

Gauhati High Court · (2015) 2 GLD 716 : (2015) 4 GLT 570

Constitution of India, 1950 - Article 19(1)(g), 226

High Courts07 May 2015Disposed off

Surendra Nath Das Vs The Assam State Electricity Board and Others

Gauhati High Court · (2015) 146 FLR 548

High Courts07 May 2015Dismissed

Rijumoni Das Vs The State of Assam and Others

Gauhati High Court · (2015) 146 FLR 554 : (2015) LabIC 2633

Constitution of India, 1950 - Article 14

High Courts07 May 2015Dismissed

Roshan Kumar Surana Vs Additional Registrar of Co-Operative Societies (General)

Gauhati High Court · (2015) 05 GAU CK 0006

Civil Procedure Code, 1908 (CPC) - Section 80

High Courts07 May 2015Allowed

Anil Gowalla Vs The State of Assam

Gauhati High Court · (2015) CriLJ 3055 : (2016) 1 Crimes 4 : (2015) 2 GLT 721

Criminal Procedure Code, 1973 (CrPC) - Section 161, 374(2)Penal Code, 1860 (IPC) - Section 302

High Courts06 May 2015Allowed

Laremruata Vs State of Mizoram

Gauhati High Court · (2015) 4 GLT 819

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 376, 376(i), 380

High Courts06 May 2015Allowed

Lalremruata Vs State of Mizoram

Gauhati High Court · (2015) 2 GLD 657

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 376, 376(i), 380

High Courts06 May 2015Allowed

H. Lalhmunliana Vs United India Insurance Co. Ltd. and Others

Gauhati High Court · (2015) 3 ACC 657

Motor Vehicles Act, 1988 - Section 140, 166

High Courts05 May 2015Allowed

Utpal Goswami and Others Vs State of Assam and Others

Gauhati High Court · (2015) 2 GLT 1055

Assam Scheduled Castes and Scheduled Tribes (Reservation of Vacancies in Services and Posts) Act, 1978 - Section 4Constitution of India, 1950 - Article 16(4-B)

High Courts05 May 2015Dismissed

Jalal Uddin Laskar Vs State of Assam

Gauhati High Court · (2015) 2 GLT 798

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302

High Courts05 May 2015Allowed

National Insurance Company Ltd. Vs Saher Ali and Others

Gauhati High Court · (2015) 3 ACC 566

Workmens Compensation Act, 1923 - Section 10, 30, 4, 4(1)(c)(i), 4(1)(c)(ii)