High Courts05 May 2015
Deb Commercial Company Vs Gupta Loha Bhandar and Others
Gauhati High Court · (2015) 05 GAU CK 0007
Evidence Act, 1872 - Section 60
COURT ARCHIVE
Gauhati High Court judgments, 2015
794 judgments · page 23 of 40
High Courts05 May 2015Dismissed
Promode Bhagat Vs Pasupati Shah
Gauhati High Court · (2015) 05 GAU CK 0005
Assam Urban Areas Rent Control Act, 1972 - Section 5, 5(4)
High Courts05 May 2015Dismissed
Promode Bhagat Vs Shiv Shankar Prasad Shah
Gauhati High Court · (2015) 05 GAU CK 0004
Assam Urban Areas Rent Control Act, 1972 - Section 5, 5(4)
High Courts05 May 2015Dismissed
Sushanta Kar Vs Ganesh Chakraborty and Others
Gauhati High Court · AIR 2015 Guw 105
Assam Urban Areas Rent Control Act, 1972 - Section 2(f)
High Courts30 Apr 2015Dismissed
Ramji Goala Vs District Judge, Dhubri
Gauhati High Court · (2015) 04 GAU CK 0061
Limitation Act, 1963 - Section 3(1)Succession Act, 1925 - Section 276, 299
High Courts30 Apr 2015Dismissed
Employees''s State Insurance Corporation and Others Vs Hotel Geetanjali
Gauhati High Court · (2015) 04 GAU CK 0055
Employees State Insurance Act, 1948 - Section 2(12), 45, 45-A, 75, 82Factories Act, 1948 - Section 2(k)
High Courts30 Apr 2015Dismissed
Debajit Das and Others Vs State of Assam and Others
Gauhati High Court · (2015) 04 GAU CK 0035
Constitution of India, 1950 - Article 16(1), 226, 32Penal Code, 1860 (IPC) - Section 120(B), 120-B, 167, 409, 468
High Courts30 Apr 2015Disposed off
Jagadish Chandra Das Vs Union of India
Gauhati High Court · (2015) 04 GAU CK 0031
Arbitration and Conciliation Act, 1996 - Section 31(5), 34, 34(3)
High Courts30 Apr 2015Disposed off
V. Makritsu and Others Vs Central Bureau of Investigation
Gauhati High Court · (2015) 2 GLT 684
Criminal Procedure Code, 1973 (CrPC) - Section 220, 223, 307, 311, 397Evidence Act, 1872 - Section 133National Investigation Agency Act, 2008 - Section 21
High Courts29 Apr 2015Dismissed
Arbesh Ali Vs Aber Ali
Gauhati High Court · (2015) 04 GAU CK 0060
Evidence Act, 1872 - Section 65, 67
High Courts29 Apr 2015Dismissed
Sewak Dutta Vs Sunil Bhuyan
Gauhati High Court · (2015) 04 GAU CK 0057
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1Transfer of Property Act, 1882 - Section 111, 111(a), 114, 116
High Courts29 Apr 2015Disposed off
Bharatiya-Shivam JV Vs The State of Assam and Others
Gauhati High Court · (2015) 04 GAU CK 0046
Constitution of India, 1950 - Article 226Registration Act, 1908 - Section 17(1), 17(2)
High Courts29 Apr 2015Allowed
Banashree Bharaddash Vs State of Assam and Others
Gauhati High Court · (2015) 3 GLT 211 : (2015) LabIC 4259
Assam Fiscal Responsibility and Budget Management Act, 2005 - Section 7(1)(g)Constitution of India, 1950 - Article 109, 126, 315, 315(1)University Grants Commission Act, 1956 - Section 12, 12-A, 2, 26, 26(1)(f)
High Courts29 Apr 2015
Raju Ghosh and Others Vs State of Assam
Gauhati High Court · (2016) 1 Crimes 82 : (2015) 2 DMC 836 : (2015) 2 GLT 455
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 113B, 113-BPenal Code, 1860 (IPC) - Section 113, 207, 304, 304B, 304-B
High Courts29 Apr 2015Dismissed
Sulema Khatun Vs The Union of India and Others
Gauhati High Court · (2015) 2 GLD 725 : (2016) 1 GLT 565
Foreigners Act, 1946 - Section 2(a)
High Courts29 Apr 2015Dismissed
Suren Saikia Vs Kunja Behari Choudhury
Gauhati High Court · (2015) 04 GAU CK 0033
High Courts29 Apr 2015Allowed
New India Assurance Co. Ltd. Vs Dinesh Roy and Others
Gauhati High Court · (2015) 2 GLT 812
Workmens Compensation Act, 1923 - Section 2(1)(g), 2(h)(i), 2(m), 30, 4
High Courts28 Apr 2015Allowed
Abdul Khai Vs Union of India and Others
Gauhati High Court · (2015) 2 GLD 722
Foreigners Act, 1946 - Section 2(a), 9
High Courts28 Apr 2015Dismissed
Kitply Industries Ltd. Vs Coal India Ltd. and Others
Gauhati High Court · (2015) 04 GAU CK 0056
Civil Procedure Code, 1908 (CPC) - Section 10Coal Mines (Nationalisation) Act, 1973 - Section 2(h), 3Limitation Act, 1963 - Section 3(1)
High Courts28 Apr 2015
United India Insurance Company Ltd. Vs Kulasori Mirdha and Others
Gauhati High Court · (2016) 1 ALLMR 43
Motor Vehicles Act, 1988 - Section 140, 166