COURT ARCHIVE

Gauhati High Court judgments, 2015

794 judgments · page 25 of 40

High Courts21 Apr 2015Dismissed

NECEM Cements Limited and Others Vs The Central Assam Electricity Disbribution Company Limited and Others

Gauhati High Court · (2015) 3 GLT 359

Constitution of India, 1950 - Article 226Electricity Act, 2003 - Section 56Sick Industrial Companies (Special Provisions) Act, 1985 - Section 14, 33, 34

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High Courts21 Apr 2015Dismissed

Faruk Ahmed Laskar Vs Union of India and Others

Gauhati High Court · (2015) LabIC 2744

Central Reserve Police Force Act, 1949 - Section 11(1)Constitution of India, 1950 - Article 226

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High Courts21 Apr 2015Allowed

Mukesh Kapoor Vs UTI Asset Management Company (P) Ltd.

Gauhati High Court · (2015) 04 GAU CK 0027

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, 11, 115, 151, 20Constitution of India, 1950 - Article 227

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High Courts20 Apr 2015

Sanjay Singh and Others Vs State of Assam

Gauhati High Court · (2015) 3 GLT 607

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, 320, 323, 326, 34

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High Courts15 Apr 2015Dismissed

Jayanta Borah Vs State of Assam and Others

Gauhati High Court · (2015) 2 GLT 843

Constitution of India, 1950 - Article 226

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High Courts10 Apr 2015Allowed

Touzhu-u Vs State of Nagaland

Gauhati High Court · (2015) LabIC 3009

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High Courts10 Apr 2015Disposed off

Kwmta Gwra Brahma Vs State of Assam

Gauhati High Court · (2016) CriLJ 250 : (2015) 2 GLT 665

Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 387, 397(3), 399(3), 437, 438Penal Code, 1860 (IPC) - Section 34, 507

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High Courts10 Apr 2015Dismissed

State of Assam and Others Vs Umesh Chandra Das and Others

Gauhati High Court · (2015) 2 GLT 631

Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313Penal Code, 1860 (IPC) - Section 141, 142, 147, 149, 302

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High Courts10 Apr 2015Allowed

Bikash Chandra Nath Vs Union of India and Others

Gauhati High Court · (2015) 2 GLT 679

Central Reserve Police Force Act, 1949 - Section 11(1)Constitution of India, 1950 - Article 226

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High Courts09 Apr 2015

Union of India Vs B.B. Enterprise

Gauhati High Court · (2015) 4 GLT 1098

Railway Claims Tribunal Act, 1987 - Section 23

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High Courts09 Apr 2015Dismissed

R. Thankhuma and Others Vs Lalchhuanliana and Others

Gauhati High Court · (2015) 2 GLD 652

Criminal Procedure Code, 1973 (CrPC) - Section 144, 145, 145(1), 146, 146(1)

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High Courts09 Apr 2015Allowed

Soma Das Vs Ranjit Das

Gauhati High Court · AIR 2015 Guw 109 : (2016) 1 DMC 64 : (2015) 4 GLT 732

Guardians and Wards Act, 1890 - Section 25, 47

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High Courts09 Apr 2015Disposed off

Tarin Dakpe Vs Election Commission of India and Others

Gauhati High Court · (2015) 3 GLT 20

Constitution of India, 1950 - Article 324Representation of the People Act, 1951 - Section 28A

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High Courts09 Apr 2015Dismissed

Sankar Dutta and Others Vs Anima Rani Datta and Others

Gauhati High Court · (2015) 04 GAU CK 0018

Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1AConstitution of India, 1950 - Article 12, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 195, 340

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High Courts09 Apr 2015Allowed

Ranjit Das and Others Vs State of Assam

Gauhati High Court · (2015) 2 GLT 558

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 376(g)

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High Courts08 Apr 2015Dismissed

Rabi Biswas Vs Pramila Das and Others

Gauhati High Court · (2015) 04 GAU CK 0053

Penal Code, 1860 (IPC) - Section 326, 34, 447Transfer of Property Act, 1882 - Section 54

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High Courts08 Apr 2015

Tapu Mosu Vs State of Arunachal Pradesh and Others

Gauhati High Court · (2015) 3 GLT 72

Constitution of India, 1950 - Article 14, 16, 16(1), 21, 23

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High Courts08 Apr 2015Dismissed

Sushmita Begum Vs The State of Assam and Others

Gauhati High Court · AIR 2015 Guw 88 : (2015) 3 GLT 502

Assam Panchayat Act, 1994 - Section 127, 129, 129(b)Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 7 Rule 11, 151Constitution of India, 1950 - Article 226

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High Courts08 Apr 2015Dismissed

Satyabrata Mukherjee and Others Vs Bishnulal Rabidas and Others

Gauhati High Court · (2015) 04 GAU CK 0020

Hindu Succession Act, 1956 - Section 22, 22(1)

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High Courts08 Apr 2015Dismissed

Nandita Das Vs Bharat Petroleum Corporation Ltd. and Others

Gauhati High Court · (2015) 2 GLT 644

Constitution of India, 1950 - Article 226

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