High Courts07 Apr 2015Allowed
Amanulali Vs State of Assam and Others
Gauhati High Court · (2015) 3 GLT 662
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 354, 376, 376(1)
COURT ARCHIVE
Gauhati High Court judgments, 2015
794 judgments · page 26 of 40
High Courts07 Apr 2015
Uttam Bhowmick and Others Vs State of Assam and Others
Gauhati High Court · (2015) 2 GLT 1089
Constitution of India, 1950 - Article 136, 243ZJ, 243ZJ(2), 243ZT
High Courts07 Apr 2015Allowed
Abdul Hussain Vs Anwarul Hussain and Others
Gauhati High Court · (2015) 2 GLT 861
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31, 80
High Courts07 Apr 2015Allowed
Pinku Kalita Vs State of Assam
Gauhati High Court · (2015) 2 GLT 403
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 342, 366, 366 (A), 366(A), 376
High Courts07 Apr 2015
Bhoda Ram Boro Vs State of Assam
Gauhati High Court · (2016) 1 CCR 286 : (2015) 2 GLT 378
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 84
High Courts06 Apr 2015Partly Allowed
Kazi Noor Hamid and Others Vs Kazi Nurul Islam
Gauhati High Court · AIR 2015 Guw 93
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21Limitation Act, 1963 - Section 5
High Courts06 Apr 2015Allowed
Bapan Dey Vs The State of Assam
Gauhati High Court · (2015) 3 GLT 603
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 375, 376, 483, 493
High Courts06 Apr 2015Allowed
Alaluddiin Ahmed Vs Abdul Gani Akanda and Others
Gauhati High Court · (2015) 2 GLT 625
Criminal Procedure Code, 1973 (CrPC) - Section 29, 307, 372, 386, 389Evidence Act, 1872 - Section 165, 167Penal Code, 1860 (IPC) - Section 34, 420, 468, 471
High Courts02 Apr 2015Allowed
Sukur Ali Vs Jarina Bibi
Gauhati High Court · AIR 2015 Guw 114 : (2016) 1 GLT 689
Registration Act, 1908 - Section 17Transfer of Property Act, 1882 - Section 123, 129
High Courts02 Apr 2015Allowed
Oil and Natural Gas Corporation and Others Vs J.R. Construction and Engineering and Others
Gauhati High Court · AIR 2015 Guw 117
High Courts02 Apr 2015Allowed
Noor Hashina Begum Vs The State of Assam and Others
Gauhati High Court · (2015) 2 GLT 971
Constitution of India, 1950 - Article 14, 16
High Courts02 Apr 2015Allowed
Khagendra Nath Das Vs The State of Assam and Others
Gauhati High Court · (2015) 2 GLT 956
Constitution of India, 1950 - Article 14, 16
High Courts02 Apr 2015Disposed off
Ramjan Ali Vs The State of Assam
Gauhati High Court · (2015) 4 GLT 193
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 307, 326, 341
High Courts02 Apr 2015Dismissed
Gopal Ranghang Vs State of Assam
Gauhati High Court · (2015) 2 GLT 387
Criminal Procedure Code, 1973 (CrPC) - Section 197, 197(1), 313Penal Code, 1860 (IPC) - Section 120(B), 120B, 409, 411, 420Prevention of Corruption Act, 1988 - Section 10, 11, 13, 13(1)(c), 13(1)(c)(d)
High Courts02 Apr 2015Allowed
Debajit Barthakur and Others Vs Sarnalata Devi and Others
Gauhati High Court · AIR 2015 Guw 127 : (2015) 2 GLT 604
Evidence Act, 1872 - Section 45, 47, 73
High Courts01 Apr 2015Allowed
R. Lalthanzama Vs Mizoram Rural Bank and Others
Gauhati High Court · (2015) 2 GLT 961
Penal Code, 1860 (IPC) - Section 419, 420, 468, 471Regional Rural Banks Act, 1976 - Section 30
High Courts01 Apr 2015Disposed off
Housing Board Tenant Welfare Society and Others Vs State of Assam and Others
Gauhati High Court · (2015) 2 GLT 1102
High Courts01 Apr 2015Dismissed
Deba Prasad Bhowmik Vs Narayan Chandra Choudhury
Gauhati High Court · (2015) 04 GAU CK 0019
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts01 Apr 2015Partly Allowed
Sahidul Islam Khan Vs State of Assam
Gauhati High Court · (2015) 04 GAU CK 0015
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 428Penal Code, 1860 (IPC) - Section 328, 34, 366, 366a
High Courts01 Apr 2015
Anurag Agarwal Vs State of Assam and Others
Gauhati High Court · (2015) 2 GLT 650