High Courts28 Apr 2015Allowed
Baba Chand Singha Vs Nazma Begum Laskar and Others
Gauhati High Court · (2015) 04 GAU CK 0039
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
COURT ARCHIVE
Gauhati High Court judgments, 2015
794 judgments · page 24 of 40
High Courts28 Apr 2015Dismissed
Bikash Barman Vs Bina Kakoty and Others
Gauhati High Court · (2015) 04 GAU CK 0038
Assam Urban Areas Rent Control Act, 1972 - Section 5(4)
High Courts27 Apr 2015Allowed
Sagar Chandra Das Vs North Eastern Electric Power Corporation Ltd. and Others
Gauhati High Court · (2015) 3 GLT 590
Constitution of India, 1950 - Article 226, 311(2)
High Courts27 Apr 2015Allowed
Ram Prasad Mandal Vs Urbashi Kalita and Others
Gauhati High Court · (2015) 5 GLT 325
Registration Act, 1908 - Section 49Transfer of Property Act, 1882 - Section 17, 54
High Courts24 Apr 2015Dismissed
Narayan Chandra Dey and Others Vs Swarnalata Sonowal and Others
Gauhati High Court · (2015) 2 GLT 942
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 12Criminal Procedure Code, 1973 (CrPC) - Section 145Specific Relief Act, 1963 - Section 6
High Courts23 Apr 2015
Surjya Baro and Others Vs Urmila Das
Gauhati High Court · (2015) 4 GLT 1012
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4
High Courts23 Apr 2015Dismissed
Oriental Insurance Co. Ltd. Vs Jilimun Necha and Others
Gauhati High Court · (2015) 3 ACC 815 : (2015) 4 GLT 867
Penal Code, 1860 (IPC) - Section 279, 304(A), 338, 427Workmens Compensation Act, 1923 - Section 30
High Courts23 Apr 2015Dismissed
Chayan Chanda and Others Vs Divisional Forest Officer and Others
Gauhati High Court · (2015) 3 GLT 138
High Courts23 Apr 2015
Fajal Uddin and Others Vs State of Assam and Others
Gauhati High Court · (2015) 3 GLT 365
High Courts23 Apr 2015
Gouri Shankar Agarwal and Others Vs Phani Bhusan Sharma and Others
Gauhati High Court · (2015) 04 GAU CK 0059
Assam Town and Country Planning Act, 1959 - Section 13(1), 30A, 30B, 43, 44(1)Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), Order 7 Rule 11(d), 151, 9
High Courts23 Apr 2015Dismissed
Krishna Chaitanya Mahaprabhu Deity and Others Vs Arun Kr. Deb and Others
Gauhati High Court · (2015) 3 GLT 114
Civil Procedure Code, 1908 (CPC) - Section 92, 94Contract Act, 1872 - Section 10
High Courts23 Apr 2015Dismissed
Abhi Ram Boro Vs The State of Assam and Others
Gauhati High Court · (2015) 04 GAU CK 0049
High Courts23 Apr 2015Disposed off
Kailash Ch. Mahanta Vs The State of Assam and Others
Gauhati High Court · (2015) 04 GAU CK 0030
Constitution of India, 1950 - Article 14
High Courts23 Apr 2015Allowed
Najmul Islam and Others Vs State of Assam and Others
Gauhati High Court · (2015) 04 GAU CK 0028
Constitution of India, 1950 - Article 15, 15(3), 16, 16(1), 16(4)
High Courts23 Apr 2015Dismissed
Sohrab Hussain Vs State of Assam and Others
Gauhati High Court · (2015) 2 GLT 498
Dowry Prohibition Act, 1961 - Section 10(1)(b)(i), 4Penal Code, 1860 (IPC) - Section 302, 498-A
High Courts23 Apr 2015Dismissed
Bengal Tools Ltd. and Others Vs State of Assam and Others
Gauhati High Court · (2015) 3 BC 641 : (2015) 2 GLT 506
Constitution of India, 1950 - Article 14
High Courts22 Apr 2015Dismissed
Azmat Ali Vs Abdul Sakkur Barbhuiyan
Gauhati High Court · (2015) 3 GLT 223
High Courts22 Apr 2015Dismissed
Jagat Bora Vs Bhanu Bora
Gauhati High Court · (2015) 04 GAU CK 0042
Family Courts Act, 1984 - Section 7Hindu Marriage Act, 1955 - Section 7Penal Code, 1860 (IPC) - Section 498A
High Courts22 Apr 2015Dismissed
Abdul Karim Vs Union of India and Others
Gauhati High Court · (2015) 2 GLT 501
Foreigners Act, 1946 - Section 2(a)
High Courts21 Apr 2015Allowed
Abdul Rahman Vs Egmal Seikh and Others
Gauhati High Court · AIR 2015 Guw 113
Civil Procedure Code, 1908 (CPC) - Section 100, 115Specific Relief Act, 1963 - Section 38, 38(3)