High Courts25 Mar 2015

Imran Khan Vs State of Assam

Gauhati High Court · (2015) 3 DMC 206 : (2015) 2 GLT 893

Criminal Procedure Code, 1973 (CrPC) - Section 374(2)Penal Code, 1860 (IPC) - Section 306, 498(A), 498A, 498-A