Civil Procedure Code, 1908 (CPC) - Order 9 Rule 2, Order 9 Rule 3, Order 9 Rule 4, Order 9 Rule 8, Order 9 Rule 9Succession Act, 1925 - Section 276, 295, 299

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High Courts12 Mar 2015Allowed

Abdul Halim and Others Vs The Union of India and Others

Gauhati High Court · (2015) 03 GAU CK 0087

Constitution of India, 1950 - Article 226

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High Courts12 Mar 2015

Idris Ali Laskar and Others Vs Idbrahim Ali Laskar and Others

Gauhati High Court · (2015) 2 GLT 222

Civil Procedure Code, 1908 (CPC) - Order 13 Rule 5, Order 43 Rule 1, Order 8 Rule 6A, 115, 151Specific Relief Act, 1963 - Section 6

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High Courts12 Mar 2015Allowed

Girish Bora Vs State of Assam

Gauhati High Court · (2015) 2 GLD 273 : (2015) 2 GLT 613

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 147, 302, 304, 325, 448

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High Courts12 Mar 2015

Idris Ali Laskar and Others Vs Idbrahim Ali Laskar

Gauhati High Court · (2015) 03 GAU CK 0001

Civil Procedure Code, 1908 (CPC) - Order 13 Rule 5, Order 43 Rule 1, Order 8 Rule 6A, 115, 151Specific Relief Act, 1963 - Section 6

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High Courts11 Mar 2015Disposed Off

Rousenara Begum and Others Vs State of Assam

Gauhati High Court · (2015) 2 GLD 263

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 489(B), 489(C), 489(D), 489-C

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High Courts11 Mar 2015Dismissed

National Insurance Co. Ltd. Vs Bapu Khan and Others

Gauhati High Court · (2015) 4 ACC 490 : (2015) 2 GLT 848

Workmens Compensation Act, 1923 - Section 2(1)(g), 2(g), 30, 4(1)(a), 4(1)(b)

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High Courts11 Mar 2015Allowed

Madhukar Karwa Vs Employees''s State Insurance Corporation and Others

Gauhati High Court · (2015) 03 GAU CK 0068

Employees State Insurance Act, 1948 - Section 75, 82

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High Courts11 Mar 2015

Hindustan Petroleum Corporation Ltd. Vs State of Assam and Others

Gauhati High Court · (2015) 52 GST 273 : (2015) 84 VST 196

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High Courts11 Mar 2015Dismissed

Nirad Kumar Mahapatra Vs Central Bureau of Investigation

Gauhati High Court · (2015) 2 GLD 208 : (2015) 2 GLT 319

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120(B), 409, 420, 461, 471

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High Courts11 Mar 2015Allowed

Jemima Rengma Vs State of Nagaland and Others

Gauhati High Court · (2015) CriLJ 2302 : (2015) 3 Crimes 439

Arms Act, 1959 - Section 25 (1A), 7Constitution of India, 1950 - Article 22(5)National Security Act, 1980 - Section 3, 3(2), 8

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High Courts11 Mar 2015

Indian Oil Corporation Ltd. Vs State of Assam and Others

Gauhati High Court · (2015) 81 VST 124

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