High Courts10 Mar 2015Allowed
Partha Pratim Bhuyan and Others Vs The State of Assam
Gauhati High Court · (2015) 2 GLD 248
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304, 34
COURT ARCHIVE
Gauhati High Court judgments, 2015
794 judgments · page 31 of 40
High Courts10 Mar 2015Partly Allowed
Manipur Tea Company Vs Assam State Electricity Board and Others
Gauhati High Court · (2015) 03 GAU CK 0092
Electricity Act, 2003 - Section 185, 185(2), 185(5), 56, 56(2)General Clauses Act, 1897 - Section 6
High Courts10 Mar 2015Allowed
Kusumi Mallik Vs Pirabala Das
Gauhati High Court · (2015) 03 GAU CK 0089
High Courts10 Mar 2015
Tulika Goswami Mahanta and Others Vs Mukul Saikia and Others
Gauhati High Court · (2015) 2 GLD 201 : (2015) 2 GLT 234
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 115, 144, 151
High Courts10 Mar 2015Dismissed
Kachemali Vs State of Assam
Gauhati High Court · (2015) 2 GLD 285 : (2015) 2 GLT 299
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 326, 436
High Courts10 Mar 2015Disposed off
Sanjoy Paul Vs State of Assam
Gauhati High Court · (2015) 2 GLD 748 : (2015) 2 GLT 415
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 2, 2(1), 2(k), 20, 49Juvenile Justice Act, 1986 - Section 2(h)Penal Code, 1860 (IPC) - Section 302, 34
High Courts10 Mar 2015Dismissed
Abu Bakkar Barbhuiya Vs Moinul Haque Barbhuiya
Gauhati High Court · (2015) 2 GLD 198 : (2015) 2 GLT 218
Arbitration and Conciliation Act, 1996 - Section 11, 16, 34, 34(2)(b), 37
High Courts09 Mar 2015Disposed off
Sarat Gogoi Vs State of Assam and Others
Gauhati High Court · (2015) 2 GLT 194
High Courts09 Mar 2015Allowed
Biswajit Sarma Vs State of Assam
Gauhati High Court · (2015) 2 DMC 688 : (2015) 2 GLD 288 : (2015) 2 GLT 316
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304B, 306, 498 A, 498A
High Courts05 Mar 2015Disposed off
Tapiyar Moyong and Others Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2015) 3 GLT 166
Constitution of India, 1950 - Article 226, 309
High Courts05 Mar 2015Dismissed
Rothangpuii and Others Vs State of Mizoram and Others
Gauhati High Court · (2015) LabIC 2003
Right of Children to Free and Compulsory Education Act, 2009 - Section 23
High Courts04 Mar 2015Dismissed
Molsem Uddin Vs Farida Bibi and Others
Gauhati High Court · (2015) 2 GLD 267
Penal Code, 1860 (IPC) - Section 307, 325, 457, 498(A)
High Courts04 Mar 2015Allowed
Sangpari Vs F. Lalremruata and Others
Gauhati High Court · (2015) 3 ACC 90 : (2016) ACJ 416
Motor Vehicles Act, 1988 - Section 163A, 166
High Courts04 Mar 2015Allowed
National Insurance Co. Ltd. Vs Asha Shyam and Others
Gauhati High Court · (2015) 3 ACC 76 : (2016) ACJ 163
Motor Vehicles Act, 1988 - Section 140, 163A, 166
High Courts04 Mar 2015Dismissed
New India Assurance Company Ltd. Vs Abdul Latif and Others
Gauhati High Court · (2015) 03 GAU CK 0067
Constitution of India, 1950 - Article 12Employees Compensation Act, 1923 - Section 30, 30(2)Limitation Act, 1963 - Section 5
High Courts04 Mar 2015Dismissed
Moslem Uddin Vs Farida Bibi and Others
Gauhati High Court · (2015) 2 GLT 275
Penal Code, 1860 (IPC) - Section 307, 325, 457, 498(A)
High Courts04 Mar 2015Dismissed
Jadab Chandra Deb and Others Vs State of Assam and Others
Gauhati High Court · (2015) 2 GLT 249
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 23 Rule 1(3)Constitution of India, 1950 - Article 21, 226, 32
High Courts04 Mar 2015Disposed off
Albert Tiru Vs State of Assam
Gauhati High Court · (2015) 2 GLT 174
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357, 357AJuvenile Justice (Care and Protection of Children) Act, 2000 - Section 64, 68, 7-APenal Code, 1860 (IPC) - Section 376(2)(f)
High Courts04 Mar 2015
Tata Tea Ltd. and Others Vs State of Assam and Others
Gauhati High Court · (2015) 81 VST 442
High Courts04 Mar 2015Disposed off
Nazimuddin Ahmed Vs State of Nagaland and Others
Gauhati High Court · (2015) 3 GLT 495 : (2015) LabIC 2220
Constitution of India, 1950 - Article 14, 21