High Courts15 May 2015Dismissed
Khagen Baruah Vs Tulu Koch and Others
Gauhati High Court · (2015) 05 GAU CK 0029
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 9
COURT ARCHIVE
Gauhati High Court judgments, 2015
794 judgments · page 21 of 40
High Courts14 May 2015Disposed Off
Mofida Khatun Vs Legal Heirs of Munindra Sutradhar and Others
Gauhati High Court · (2015) 4 GLT 619
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31, 100
High Courts14 May 2015Allowed
The Numaligarh Refinery Ltd. and Others Vs Commissioner, Workmen''s Compensation-cum-Assistant Labour Commissioner and Others
Gauhati High Court · (2015) 147 FLR 257 : (2015) 3 LLJ 317 : (2015) 3 LLN 687
Workmens Compensation Act, 1923 - Section 30, 4, 4(1)
High Courts14 May 2015Disposed off
Alaka Rani Deka and Others Vs The State of Assam and Others
Gauhati High Court · (2015) 05 GAU CK 0048
Constitution of India, 1950 - Article 226, 309
High Courts14 May 2015Allowed
Shiv-Vani Oil and Gas Exploration Services Ltd. Vs Oil India Limited
Gauhati High Court · (2015) 3 GLT 173
Constitution of India, 1950 - Article 226
High Courts14 May 2015
Pratima Rani Dey and Others Vs Diwan Abdul Munim Choudhury and Others
Gauhati High Court · (2015) 05 GAU CK 0030
Assam Urban Areas Rent Control Act, 1972 - Section 2(f), 5, 5(1)(e)
High Courts13 May 2015Dismissed
UCO Bank Vs Choudhury Rice Mill and Others
Gauhati High Court · (2015) 05 GAU CK 0064
Bankers Books Evidence Act, 1891 - Section 4Civil Procedure Code, 1908 (CPC) - Section 30
High Courts13 May 2015Dismissed
Subodh Nath and Others Vs Fulu Rani Devi
Gauhati High Court · (2015) 5 GLT 141
Transfer of Property Act, 1882 - Section 122, 123
High Courts13 May 2015Partly Allowed
Saitya Barman Vs The State of Assam and Others
Gauhati High Court · (2015) 05 GAU CK 0033
Assam Panchayat Act, 1994 - Section 109(6)Constitution of India, 1950 - Article 14, 226
High Courts13 May 2015Disposed off
Anat Ram Teli and Others Vs Rauf and Others
Gauhati High Court · (2015) 05 GAU CK 0026
High Courts12 May 2015Dismissed
Jumdo Jini Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2015) 5 GLT 6
High Courts12 May 2015
Uttam Dadhara and Others Vs Sunsbala Dadhara
Gauhati High Court · (2015) 5 GLT 48
Transfer of Property Act, 1882 - Section 122, 123, 126
High Courts12 May 2015
Ganesh Metcoke Industries Vs State of Assam and Others
Gauhati High Court · (2015) 52 GST 722 : (2015) 82 VST 313
Assam Value Added Tax Act, 2003 - Section 2(30), 64Constitution of India, 1950 - Article 14, 16, 19, 229, 265General Clauses Act, 1897 - Section 21
High Courts12 May 2015Partly Allowed
Oil and Natural Gas Corporation Ltd. and Others Vs Pratap Baruah and Others
Gauhati High Court · (2015) 05 GAU CK 0065
Civil Procedure Code, 1908 (CPC) - Section 80Evidence Act, 1872 - Section 160
High Courts12 May 2015Dismissed
Jamuna Das and Others Vs Anisul Hoque and Others
Gauhati High Court · (2015) 05 GAU CK 0062
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 3Criminal Procedure Code, 1973 (CrPC) - Section 145, 146(1)
High Courts12 May 2015Disposed off
Dinesh Ch. Das and Others Vs Gitanjali Patgiri and Others
Gauhati High Court · (2015) 05 GAU CK 0059
High Courts12 May 2015Dismissed
Sivaji Saha Vs Shah Md. Farid and Others
Gauhati High Court · (2015) 05 GAU CK 0058
Assam Urban Areas Rent Control Act, 1972 - Section 2(c), 5
High Courts12 May 2015Disposed off
Assam Gases Vs Nagaland Pulp and Paper Company Ltd.
Gauhati High Court · (2016) 1 BC 330
Civil Procedure Code, 1908 (CPC) - Section 151, 47Sick Industrial Companies (Special Provisions) Act, 1985 - Section 22, 22(1), 3(1)(O)
High Courts11 May 2015Dismissed
Dilip Bagti Vs State of Assam
Gauhati High Court · (2015) 2 GLT 887
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27, 8Penal Code, 1860 (IPC) - Section 302, 307
High Courts08 May 2015Partly Allowed
L. Laikho Vs State of Mizoram
Gauhati High Court · (2015) 2 GLD 662 : (2015) 4 GLT 767
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 281, 313Penal Code, 1860 (IPC) - Section 302, 304