COURT ARCHIVE

Gauhati High Court judgments, 2015

794 judgments · page 19 of 40

High Courts28 May 2015Allowed

Bakul Ahmed Laskar Vs The National Insurance Co. Ltd.

Gauhati High Court · (2015) 05 GAU CK 0039

Civil Procedure Code, 1908 (CPC) - Section 35AEvidence Act, 1872 - Section 114, 60Penal Code, 1860 (IPC) - Section 279, 304(A), 337, 338

High Courts28 May 2015Dismissed

Faizur Rahman Vs The State of Assam and Others

Gauhati High Court · (2015) 05 GAU CK 0018

High Courts28 May 2015

Prasanta Kumar Bose Vs Subrata Kumar Dey and Others

Gauhati High Court · (2015) 2 GLD 622 : (2015) 4 GLT 471

Assam Urban Areas Rent Control Act, 1972 - Section 5, 5(4)

High Courts27 May 2015Allowed

Minakshi Bora and Others Vs Tankeswar Bora and Others

Gauhati High Court · (2015) 2 GLD 619

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 2, Order 7 Rule 14, Order 7 Rule 14(3)Evidence Act, 1872 - Section 90

High Courts27 May 2015Disposed off

Banamali Goswami Vs The State of Assam and Others

Gauhati High Court · (2015) 05 GAU CK 0019

High Courts27 May 2015

Pratima Bora and Others Vs Tankeswar Bora and Others

Gauhati High Court · (2015) 05 GAU CK 0012

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 2, Order 7 Rule 14, Order 7 Rule 14(3)Evidence Act, 1872 - Section 90

High Courts26 May 2015Disposed off

Giridhar Sarma Vs The State of Assam and Others

Gauhati High Court · (2015) 2 GLD 701

High Courts26 May 2015Allowed

Sampe Bala Kachari and Others Vs Nareswar Kachari and Others

Gauhati High Court · (2015) 05 GAU CK 0041

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31, 100

High Courts26 May 2015Allowed

Jyotish Bhagawati Vs Labonya Prova Dutta and Others

Gauhati High Court · (2015) 05 GAU CK 0040

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31Transfer of Property Act, 1882 - Section 53A

High Courts26 May 2015Dismissed

Oriental Insurance Co. Ltd. Vs Rafiqul Islam and Others

Gauhati High Court · (2015) 147 FLR 259 : (2015) 3 LLJ 360

Workmens Compensation Act, 1923 - Section 11, 30, 4(1)(c)(ii)

High Courts26 May 2015Disposed off

Sonit Kumar Nath and Others Vs The Assam State Electricity Board and Others

Gauhati High Court · (2015) 05 GAU CK 0020

High Courts26 May 2015

Ananta Phukan Vs Satyendra Ch. Bezbaruah and Others

Gauhati High Court · (2015) 05 GAU CK 0017

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, Order 41 Rule 31

High Courts26 May 2015Dismissed

Mafiquddin Ahmed Hazarika Vs State of Assam and Others

Gauhati High Court · (2015) 05 GAU CK 0016

Civil Procedure Code, 1908 (CPC) - Section 80Constitution of India, 1950 - Article 300

High Courts26 May 2015Dismissed

Jagdish Prassad Agarwala and Others Vs Madanlal Dugar and Others

Gauhati High Court · (2015) 05 GAU CK 0011

Assam Urban Areas Rent Control Act, 1972 - Section 5(4)

High Courts25 May 2015Dismissed

Muk Pertin Vs Lombo Tayeng

Gauhati High Court · AIR 2015 Guw 153 : (2015) 2 GLT 978

Civil Procedure Code, 1908 (CPC) - Order 11 Rule 1, Order 12 Rule 4Constitution of India, 1950 - Article 191, 191(1)(a)Representation of the People Act, 1951 - Section 100, 100(1)(c), 101, 80, 80-A

High Courts25 May 2015Dismissed

Sunita Tansport Agency Vs Oil India Ltd. and Others

Gauhati High Court · (2015) 05 GAU CK 0015

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 2, 35A

High Courts22 May 2015Partly Allowed

Samsul Hoque Sk. Vs The State of Assam and Others

Gauhati High Court · (2015) 05 GAU CK 0021

Evidence Act, 1872 - Section 114

High Courts21 May 2015Allowed

Md. Yunus Ali Khan Vs Reshmi Bewa

Gauhati High Court · (2017) 2 TAC 237

Employees Compensation Act, 1923 - Section 30, Section 4A(3)

High Courts21 May 2015Dismissed

Geeta Devi and Others Vs Amiya Devi and Others

Gauhati High Court · (2015) 2 GLD 610

Assam Urban Areas Rent Control Act, 1972 - Section 5(4)Civil Procedure Code, 1908 (CPC) - Order 41 Rule 25, Order 41 Rule 26

High Courts21 May 2015Dismissed

Khedi Trade and Development Agency Vs Z. Rulho and Others

Gauhati High Court · (2015) 2 GLT 1064

Constitution of India, 1950 - Article 14, 226