High Courts23 Jul 2015Dismissed
Isaque and Others Vs Union of India and Others
Gauhati High Court · (2015) 4 GLT 561
Constitution of India, 1950 - Article 226Foreigners Act, 1946 - Section 9
COURT ARCHIVE
Gauhati High Court judgments, 2015
794 judgments · page 12 of 40
High Courts23 Jul 2015Dismissed
Nileswari Das Vs State of Assam and Others
Gauhati High Court · (2015) 3 GLT 654
Criminal Procedure Code, 1973 (CrPC) - Section 372Penal Code, 1860 (IPC) - Section 147, 148, 149, 427, 447
High Courts23 Jul 2015
Chakra Seal Vs Management of Nonoipara Tea Garden and Others
Gauhati High Court · (2015) 4 LLN 378
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 10
High Courts22 Jul 2015Partly Allowed
Mala Kalita Vs State of Assam and Others
Gauhati High Court · (2015) 2 GLD 698 : (2015) 4 GLT 79
High Courts22 Jul 2015Dismissed
Bagadhar Gogoi Vs State of Assam
Gauhati High Court · (2015) 3 GLT 421
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts22 Jul 2015Disposed off
Amrit Barman and Others Vs Union of India and Others
Gauhati High Court · (2015) 07 GAU CK 0007
Constitution of India, 1950 - Article 226
High Courts22 Jul 2015Allowed
Muftiar Ahmed Vs The State of Assam and Others
Gauhati High Court · (2015) 4 GLT 554
Constitution of India, 1950 - Article 12, 226Right to Information Act, 2005 - Section 4
High Courts22 Jul 2015
Khalil Uddin Laskar and Others Vs Manik Uddin and Others
Gauhati High Court · (2015) 5 GLT 170
Evidence Act, 1872 - Section 64
High Courts21 Jul 2015
Usman Gani Vs Union of India and Others
Gauhati High Court · (2015) 4 GLT 161
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, 151Foreigners Act, 1946 - Section 9
High Courts21 Jul 2015Dismissed
Bimala Khatun Vs Union of India and Others
Gauhati High Court · (2015) 2 GLD 595 : (2015) 4 GLT 530
High Courts21 Jul 2015Dismissed
Khalil Ali and Others Vs Union of India and Others
Gauhati High Court · (2015) 4 GLT 537
Constitution of India, 1950 - Article 226Foreigners Act, 1946 - Section 2(a), 9
High Courts21 Jul 2015Allowed
Sonu Sahu and Others Vs State of Assam and Others
Gauhati High Court · (2015) 07 GAU CK 0021
Constitution of India, 1950 - Article 226, 309
High Courts21 Jul 2015Dismissed
Rehena Begum Vs State of Assam and Others
Gauhati High Court · (2015) 4 LLN 96
Constitution of India, 1950 - Article 226, 226(2)Industrial Disputes Act, 1947 - Section 17, 17(2), 17A, 17-A
High Courts17 Jul 2015Dismissed
Hasan Ali and Others Vs Hamir Ali Gaonburha
Gauhati High Court · (2015) 4 GLT 196
High Courts17 Jul 2015Dismissed
Lal Bahadur Thapa Vs State of Assam
Gauhati High Court · (2015) 3 GLT 629
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 300, 302
High Courts17 Jul 2015Allowed
Surendra Kumar Sharma Vs State of Assam and Others
Gauhati High Court · (2015) 3 GLT 617
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Penal Code, 1860 (IPC) - Section 402, 406, 420, 468
High Courts16 Jul 2015Allowed
Relief Families Welfare Service Society and Others Vs State of Assam and Others
Gauhati High Court · (2015) 4 GLT 342
Constitution of India, 1950 - Article 226Disaster Management Act, 2005 - Section 12, 14(1), 2(d), 3(1), 48
High Courts15 Jul 2015Allowed
Satyanarayan Prasad Gupta Vs State of Assam and Others
Gauhati High Court · (2015) 4 GLT 905
High Courts15 Jul 2015Dismissed
Dibakar Chakraborty and Others Vs National Institute of Technology and Others
Gauhati High Court · (2015) 4 GLT 258
Constitution of India, 1950 - Article 12, 226National Institutes of Technology, Science Education and Research Act, 2007 - Section 11, 11(f), 13(1), 29
High Courts15 Jul 2015
Syed Saidul Islam Vs State of Assam and Others
Gauhati High Court · (2015) 4 GLT 760