High Courts11 Aug 2015Dismissed
Babul Chandra Barua Vs State of Assam and Others
Gauhati High Court · (2015) 4 GLT 63
COURT ARCHIVE
Gauhati High Court judgments, 2015
794 judgments · page 10 of 40
High Courts11 Aug 2015Dismissed
Abhinandan Hazarika Vs Ashokananda Infrastructure Solution and Others
Gauhati High Court · (2015) 5 GLT 87
Arbitration and Conciliation Act, 1996 - Section 11, 16, 34, 34(2)(b), 48(2)Constitution of India, 1950 - Article 12, 227
High Courts07 Aug 2015Disposed Off
Abdul Noor and Others Vs Ismail Ali
Gauhati High Court · (2015) 4 GLT 829
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts07 Aug 2015
Nagendra Lal Choudhury Vs UCO Bank and Others
Gauhati High Court · (2015) 4 GLT 200
High Courts07 Aug 2015Dismissed
Nandadulal Nath Vs Pradip Nath and Others
Gauhati High Court · (2015) 5 GLT 68
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 2, Order 22 Rule 3, Order 8 Rule 1Evidence Act, 1872 - Section 101
High Courts07 Aug 2015Disposed off
Debajit Das Vs State of Assam and Others
Gauhati High Court · (2015) 4 GLT 222
High Courts07 Aug 2015Dismissed
Ramdhani Chouhan and Others Vs Karna
Gauhati High Court · (2015) 4 GLT 789
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31
High Courts06 Aug 2015Allowed
Junumani Pegu and Others Vs State of Assam and Others
Gauhati High Court · (2015) 4 GLT 48
High Courts06 Aug 2015Dismissed
Horidas Dey Vs State of Assam and Others
Gauhati High Court · (2015) 4 GLT 521
High Courts06 Aug 2015Disposed Off
Ngasi Mena Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2015) 4 GLT 351
High Courts06 Aug 2015Dismissed
Durgadhar Kakati Vs Sonamoni Kakati and Others
Gauhati High Court · (2016) 1 GLT 432
Criminal Procedure Code, 1973 (CrPC) - Section 125Evidence Act, 1872 - Section 33Limitation Act, 1963 - Section 3
High Courts05 Aug 2015Disposed Off
Sadek Hussain Vs The State of Assam and Others
Gauhati High Court · (2015) 08 GAU CK 0039
High Courts05 Aug 2015Dismissed
Rita Mazumdar Vs The State of Assam and Others
Gauhati High Court · (2015) 4 GLT 83
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Negotiable Instruments Act, 1881 (NI) - Section 138, 141Penal Code, 1860 (IPC) - Section 120(B), 419, 420, 468, 471
High Courts04 Aug 2015Dismissed
Kurpan Ali Vs Union of India and Others
Gauhati High Court · (2015) 4 GLT 95
Constitution of India, 1950 - Article 226
High Courts04 Aug 2015Allowed
Urban Board Engineers'' Association and Others Vs Assam Urban Water Supply and Sewerage Board and Others
Gauhati High Court · (2015) 4 GLT 250
Assam Fiscal Responsibility and Budget Management Act, 2005 - Section 7(1)(a)
High Courts04 Aug 2015Dismissed
Ananta Khaklary Vs State of Assam and Others
Gauhati High Court · (2015) 4 GLT 253
Police Act, 1949 - Section 7
High Courts04 Aug 2015Allowed
Dipendra Nath Thakuria and Others Vs Assam State Electricity Board and Others
Gauhati High Court · (2015) 4 GLT 32
Constitution of India, 1950 - Article 226
High Courts04 Aug 2015Allowed
Krishna Borua Vs State of Assam
Gauhati High Court · (2015) 4 GLT 936
Criminal Procedure Code, 1973 (CrPC) - Section 161, 162, 313Evidence Act, 1872 - Section 145, 24, 25, 26, 27Penal Code, 1860 (IPC) - Section 302
High Courts03 Aug 2015Disposed Off
M/s. Prestressed Udyog Vs Union of India
Gauhati High Court · (2017) 1 GauLR 423
Arbitration and Conciliation Act, 1996 - Section 11(6)
High Courts03 Aug 2015Allowed
Silly Lakra Vs State of Assam
Gauhati High Court · (2015) 4 GLT 51
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302