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Gauhati High Court judgments, 2015

794 judgments · page 8 of 40

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High Courts01 Sept 2015Dismissed

Atul Chandra Saikia and Others Vs State of Assam and Others

Gauhati High Court · (2015) 4 GLT 1137

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High Courts01 Sept 2015Dismissed

New India Assurance Co. Ltd. Vs Jatin Das and Others

Gauhati High Court · (2015) 4 GLT 899

Workmens Compensation Act, 1923 - Section 30
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High Courts31 Aug 2015Dismissed

Oriental Insurance Company Ltd. Vs Abul Hussain and Others

Gauhati High Court · (2015) 4 LLJ 731

Employees Compensation Act, 1923 - Section 30, 4(1)(c)(ii)
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High Courts31 Aug 2015Allowed

Samir Kumar Vs The Union of India and Others

Gauhati High Court · (2015) 4 GLT 1000

Constitution of India, 1950 - Article 14, 226
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High Courts31 Aug 2015Disposed Off

Kabul Chandra Saikia and Others Vs State of Assam and Others

Gauhati High Court · (2015) 5 GLT 75

Constitution of India, 1950 - Article 14, 16, 309
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High Courts28 Aug 2015Disposed Off

Divisional Forest Officer-cum-Authorised Officer Vs Bimal Tumung

Gauhati High Court · (2015) 4 GLT 237

Criminal Procedure Code, 1973 (CrPC) - Section 360, 397, 451, 482Wild Life (Protection) Act, 1972 - Section 27, 29, 39(1)(d), 39(d), 50
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High Courts28 Aug 2015Dismissed

Jayanta Roy Vs Sardar Manohar Singh and Others

Gauhati High Court · (2015) 5 GLT 40 : (2015) 4 GLT 781

Specific Relief Act, 1963 - Section 19(b), 20Transfer of Property Act, 1882 - Section 3
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High Courts27 Aug 2015Allowed

Hazi Abdul Jalil and Others Vs Kalipada Das and Others

Gauhati High Court · (2016) 1 GLT 332

Hindu Succession Act, 1956 - Section 22
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High Courts27 Aug 2015Allowed

Alfatun Nessa Laskar Vs State of Assam and Others

Gauhati High Court · (2015) 4 GLT 962

Assam Panchayat Act, 1994 - Section 15, 15(1), 15(2), 18(5)
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High Courts26 Aug 2015Allowed

Bhabani Prasad Rabha Vs Dayabati Rabha and Others

Gauhati High Court · (2015) 5 GLT 45

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 7
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High Courts26 Aug 2015Partly Allowed

Nipun Rajbongshi Vs The Union of India and Others

Gauhati High Court · (2015) 08 GAU CK 0014

Central Reserve Police Force Act, 1949 - Section 11(1)
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High Courts26 Aug 2015

Tarini Kanta Das and Others Vs Pradeep Das and Others

Gauhati High Court · (2015) 4 GLT 1106

Penal Code, 1860 (IPC) - Section 498-A
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High Courts26 Aug 2015Allowed

Bhabani Prasad Rabha and Others Vs Dayabati Rabha and Others

Gauhati High Court · (2015) 08 GAU CK 0010

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 7
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High Courts25 Aug 2015Dismissed

Julekha Wahida Ahmed Vs State of Assam and Others

Gauhati High Court · (2015) 4 GLT 922

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High Courts25 Aug 2015Dismissed

Hamidur Rahman Vs The State of Assam and Others

Gauhati High Court · (2015) 08 GAU CK 0013

Constitution of India, 1950 - Article 14, 16
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High Courts21 Aug 2015Allowed

In Re: State of Arunachal Pradesh and Ors.

Gauhati High Court · (2015) 4 GLT 165

Prevention of Corruption Act, 1988 - Section 13(1)(d)(i), 17, 21
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High Courts21 Aug 2015Allowed

Oriental Insurance Co. Ltd. Vs Bhadreshwari Sarma and Others

Gauhati High Court · (2015) 4 ACC 681 : (2015) 4 GLT 12

Motor Vehicles Act, 1988 - Section 147, 173
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High Courts21 Aug 2015Dismissed

Pertabghur Tea Estate Vs Hiren Bhumij and Others

Gauhati High Court · (2015) 147 FLR 1016 : (2015) 4 LLN 367 : (2015) LLR 1166

Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10, 10(1), 33
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High Courts20 Aug 2015Allowed

C. Lalthazuala Vs State of Mizoram and Others

Gauhati High Court · (2015) 5 GLT 300

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High Courts20 Aug 2015

Saj Begum Vs The Assam Board of Revenue and Others

Gauhati High Court · (2015) 08 GAU CK 0005

Transfer of Property Act, 1882 - Section 123, 129
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